High Courts21 Dec 1945
Taferaddi Molla alias Tofer Mulla Vs Ratikanta Das and another
Calcutta High Court · (1945) 12 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 1 of 12
High Courts21 Dec 1945
Gopaldas Khettry Vs Phulchand Pursottamdas
Calcutta High Court · (1945) 12 CAL CK 0010
High Courts20 Dec 1945
INLAND REVENUE COMMISSIONERS Vs THE NATIONAL ANTI-VIVISECTION SOCIETY.
Calcutta High Court · (1947) 15 ITR 9
High Courts20 Dec 1945
Md. Abdul Khalique and another Vs Emperor
Calcutta High Court · (1945) 12 CAL CK 0005
High Courts18 Dec 1945
Muhammad Isha Shah Choudhury and Others Vs Md. Ibrahim Shah Choudhury, mutwalli
Calcutta High Court · (1945) 12 CAL CK 0019
High Courts18 Dec 1945
Prafulla Chandra Karmakar and another Vs Panchanan Karmakar, Plaintiff and others
Calcutta High Court · (1945) 12 CAL CK 0008
High Courts18 Dec 1945Allowed
Lal Mia alias Lal Mea Sadagar Vs Sm. Amena Khatun and others
Calcutta High Court · (1945) 12 CAL CK 0007
High Courts18 Dec 1945
Brojendra Lal Saha and Others Vs Jana Mondal and Others
Calcutta High Court · AIR 1947 Cal 67
High Courts17 Dec 1945
Ardhendu Narayan Singha and Others Vs Narajakkha Mukherjee and Others
Calcutta High Court · AIR 1947 Cal 27
Bengal Tenancy Act, 1885 — Section 168A
High Courts13 Dec 1945
Girija Nath Kundu Vs Ahamadali Sardar and Others
Calcutta High Court · AIR 1947 Cal 126
Bengal Tenancy Act, 1885 — Section 26F
High Courts13 Dec 1945
The Official Receiver Vs Sm. Jogmaya Dassi and Others
Calcutta High Court · (1945) 12 CAL CK 0003
High Courts12 Dec 1945Dismissed
Muzaffar Ahammad Vs Khitindra Bhusan Gupta and others
Calcutta High Court · (1945) 12 CAL CK 0013
High Courts11 Dec 1945Dismissed
Indra Narayan Kundu Vs Nani Gopal Banerjee and others
Calcutta High Court · (1945) 12 CAL CK 0001
High Courts10 Dec 1945Allowed
Sabita Sikdar and another Vs Sudhir Kumar Majumdar and others
Calcutta High Court · (1945) 12 CAL CK 0012
High Courts07 Dec 1945Dismissed
Manindra Chandra Roy Chaudhury and Others Vs Jagadish Chandra Majumder and Others
Calcutta High Court · (1945) 12 CAL CK 0020
High Courts07 Dec 1945Allowed
Superintendent and Remembrancer of Legal Affairs, Bengal Vs Tarapada Biswas
Calcutta High Court · (1945) 12 CAL CK 0017
High Courts07 Dec 1945Allowed
Durga Das Kuthi Vs Ram Dayal Samaddar and others
Calcutta High Court · (1945) 12 CAL CK 0015
High Courts06 Dec 1945
Samser Ali Vs Emperor
Calcutta High Court · AIR 1947 Cal 342
Penal Code, 1860 (IPC) — Section 395
High Courts04 Dec 1945Dismissed
Sm. Parbati Debi Vs Dr. S.N. Sen
Calcutta High Court · (1945) 12 CAL CK 0002
High Courts02 Dec 1945Allowed
Gopaldas Khettry Vs Phulchand Purshottamdas and another
Calcutta High Court · (1945) 12 CAL CK 0009