COURT ARCHIVE

Calcutta High Court judgments, 1945

227 judgments · page 12 of 12

High Courts09 Jan 1945Allowed

Pulin Behari Pal and Another Vs Late Iswar Chandra Pal, Firm and Others

Calcutta High Court · (1945) 01 CAL CK 0003

High Courts08 Jan 1945

Calcutta High Court · AIR 1945 Cal 333

Bengal Money Lenders Act, 1940 — Section 36(1), 36(2)(c)

High Courts04 Jan 1945

Calcutta High Court · AIR 1945 Cal 488

Criminal Procedure Code, 1898 (CrPC) — Section 528

High Courts03 Jan 1945Allowed

Calcutta High Court · (1945) 01 CAL CK 0027

High Courts03 Jan 1945Dismissed

Calcutta High Court · (1945) 01 CAL CK 0025

High Courts03 Jan 1945

Calcutta High Court · AIR 1945 Cal 294

Civil Procedure Code, 1908 (CPC) — Section 115Defence of India Act, 1971 — Section 19

High Courts02 Jan 1945

Calcutta High Court · AIR 1945 Cal 380

Bengal Tenancy Act, 1885 — Section 185Limitation Act, 1963 — Section 29(2)