High Courts30 Jan 1945Allowed
Furkan Ahamed Vs Bharat Chandra Biswas and Others
Calcutta High Court · (1945) 01 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 11 of 12
High Courts26 Jan 1945
Sm. Kiranmoyee Dassi and another Vs Dr. J. Chatterjee
Calcutta High Court · (1945) 01 CAL CK 0006
High Courts25 Jan 1945
Sristhidhar Mandal Vs Governor-General in Council
Calcutta High Court · AIR 1945 Cal 412
Railways Act, 1890 — Section 77
High Courts25 Jan 1945
Mohammad Abdul Gani Fakir Vs Mt. Kulsan Nessa Bibi and Others
Calcutta High Court · AIR 1945 Cal 328
Civil Procedure Code, 1908 (CPC) — Section 92Limitation Act, 1963 — Section 5
High Courts24 Jan 1945
Jitendra Nath Sur and Others Vs Amarendra Nath Sur
Calcutta High Court · AIR 1945 Cal 458
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts23 Jan 1945
Radha Benodini Debi Vs Gagan Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1945 Cal 398
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts23 Jan 1945
Birendra Mohan Maitra and Another Vs Rajshahi Co-operative Town Bank Ltd. and Others
Calcutta High Court · AIR 1945 Cal 400
Provincial Insolvency Act, 1920 — Section 51, 52
High Courts22 Jan 1945
Sachindra Nath Basu Vs Gopal Chandra Ghose
Calcutta High Court · (1945) 01 CAL CK 0022
High Courts22 Jan 1945
Anadinath Banerjee and Others Vs Annapurna Devi
Calcutta High Court · AIR 1945 Cal 306
Bengal Tenancy Act, 1885 — Section 167
High Courts22 Jan 1945
Bharat Starch and Chemicals, Ltd. Vs The Mill Stores (Ahmedabad) Ltd.
Calcutta High Court · (1945) 01 CAL CK 0002
High Courts17 Jan 1945
I.G.H. Ariff and others Vs Bengal Silk Mills Ltd. and another
Calcutta High Court · (1945) 01 CAL CK 0026
High Courts17 Jan 1945
Ekbal Ahmed alias Nisar Ahmed and Others Vs Dr. Mahammad Maqsood alias Dr. Mohmed Maqsood Ahmed Quraishi and Others
Calcutta High Court · AIR 1945 Cal 384
Provident Funds Act, 1925 — Section 3(2), 5(1)
High Courts17 Jan 1945
Rashid Ahamad and Others Vs Rausannessa Bibi and Another
Calcutta High Court · (1945) 01 CAL CK 0005
High Courts15 Jan 1945
Baroda Prosad Sukul Vs Heirs of Banamali Roy, Durga Prosad alias Jiban Krishna Roy and Others
Calcutta High Court · AIR 1945 Cal 320
Bengal Money Lenders Act, 1940 — Section 36, 36(1), 36(6)
High Courts11 Jan 1945Dismissed
Dwarka Nath Sakhari Vs Pramatha Nath Roy Chaudhury and Others
Calcutta High Court · (1945) 01 CAL CK 0028
High Courts11 Jan 1945
Rahimuddin Ahmed Vs Umesh Chandra Roy and Others
Calcutta High Court · AIR 1945 Cal 362
Bengal Village Self-Government Act, 1919 — Section 101(1), 17A, 17B
High Courts11 Jan 1945
Jatindra Nath Roy Chowdhury and on his death his heirs and legal representatives Narendra Nath Roy Chowdhury and Others Vs Heramba Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1945 Cal 154
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)
High Courts11 Jan 1945
Superintendent and Remembrancer of Legal Affairs Vs Sayed Ishaq Ali
Calcutta High Court · AIR 1949 Cal 255 : (1949) CriLJ 508
Calcutta Suburban Police Act, 1866 — Section 10, 4, 4A, 8
High Courts10 Jan 1945
Parmotha Nath Daw Vs Habu Mia and Another
Calcutta High Court · AIR 1945 Cal 335
Limitation Act, 1963 — Section 20, 3
High Courts09 Jan 1945
Pulin Behari Pal and Another Vs Iswar Chandra Pal Firm and Others
Calcutta High Court · AIR 1945 Cal 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), 42, 99