High Courts21 Mar 1945
Amarendra Chandra Chakravorty Vs Garrison Engineer and Others
Calcutta High Court · AIR 1945 Cal 340
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(a), 491(1)(b), 549(2)Penal Code, 1860 (IPC) — Section 384, 406
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 9 of 12
High Courts21 Mar 1945
U. Khur Singh Vs U. Achar Khasia and Another
Calcutta High Court · (1945) 03 CAL CK 0009
High Courts20 Mar 1945Dismissed
Sailesh Nath Bisi Vs J. Chaudhuri and Others
Calcutta High Court · (1945) 03 CAL CK 0029
High Courts20 Mar 1945
Hrishikesh Mukherjee Vs Jagadish Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1945 Cal 354
Court Fees Act, 1870 — Section 36, 5
High Courts20 Mar 1945
Ramesh Chandra Roy Vs Hemendra Kumar Roy and others
Calcutta High Court · (1945) 03 CAL CK 0013
High Courts20 Mar 1945
Nandalal Chakravarty Vs King-Emperor
Calcutta High Court · (1945) 03 CAL CK 0004
High Courts19 Mar 1945
Amal Shankar Sen and Others Vs The Dacca Co-operative Housing Society Ltd. (in liquidation) by Inspector Liquidator, Co-operative Society
Calcutta High Court · AIR 1945 Cal 350
Evidence Act, 1872 — Section 69
High Courts19 Mar 1945
Sahadeb Mondol Vs Tarakeswar Mondol and Others
Calcutta High Court · (1945) 03 CAL CK 0014
High Courts16 Mar 1945
Amritalal Chatterjee Vs Manindra Nath Biswas and Others
Calcutta High Court · AIR 1945 Cal 300
Bengal Tenancy Act, 1885 — Section 168A, 168A(1)(a)
High Courts15 Mar 1945
Rai Mohan Majumdar and others Vs The Comilla Union Bank, Chandpur
Calcutta High Court · (1945) 03 CAL CK 0005
High Courts12 Mar 1945
Jogendra Lal Ghosh Vs Manik Lal Ghosh and Others
Calcutta High Court · AIR 1945 Cal 401
Bengal Tenancy Act, 1885 — Section 26F
High Courts12 Mar 1945
Eusof Shaikh and Another Vs King-Emperor
Calcutta High Court · AIR 1949 Cal 36 : (1949) CriLJ 895
Penal Code, 1860 (IPC) — Section 188, 71
High Courts09 Mar 1945Allowed
The Tripura Modern Bank Ltd. Vs Nabadwip Chandra Das and Others
Calcutta High Court · (1945) 03 CAL CK 0015
High Courts06 Mar 1945
Province of Bengal Vs Midnapore Zamindari Co. Ltd. and Others
Calcutta High Court · AIR 1945 Cal 341
Bengal Tenancy Act, 1885 — Section 104H, 191Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Mar 1945Dismissed
Mohesh Chandra Shaha and others Vs Abdul Gafur, Plaintiff and others
Calcutta High Court · (1945) 03 CAL CK 0010