High Courts15 May 1945Dismissed
Subashini Poddar and Others Vs Srinath Chakravarty and Others
Calcutta High Court · (1945) 05 CAL CK 0021
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 7 of 12
High Courts15 May 1945
Hafizuddin Mandal and Others Vs Mahim Chandra Ghosh
Calcutta High Court · AIR 1945 Cal 399
Evidence Act, 1872 — Section 45(1)
High Courts08 May 1945
Abdul Hossain Vs Salimar Paint, Colour and Varnish Co. Ltd.
Calcutta High Court · AIR 1947 Cal 36
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 May 1945
Azaharuddin Meah Vs Moulvi Abdul Huq Meah
Calcutta High Court · (1945) 05 CAL CK 0001
High Courts04 May 1945Allowed
Hrishikesh Saha and others Vs Sreematy Radha Rani Kar, Judgment-debtor and another
Calcutta High Court · (1945) 05 CAL CK 0019
High Courts04 May 1945
Nakul Chandra Ghose and Others Vs Shyamapada Ghose
Calcutta High Court · AIR 1945 Cal 381
Bengal Agricultural Debtors Act, 1936 — Section 37A, 40ABengal Money Lenders Act, 1940 — Section 36
High Courts01 May 1945Dismissed
Harendra Chandra De Sarkar Vs Sasibala De Sarkar and Others
Calcutta High Court · (1945) 05 CAL CK 0022
High Courts01 May 1945
Saradindu Mukherjee and others Vs Ram Narayan Shaw and others
Calcutta High Court · (1945) 05 CAL CK 0007
High Courts30 Apr 1945Allowed
H.C. Gupta Vs Mackertich John
Calcutta High Court · (1945) 04 CAL CK 0017
High Courts25 Apr 1945Allowed
Hamiduddin Ahmad Vs Moyezuddin Mondal and others Defendants and another
Calcutta High Court · (1945) 04 CAL CK 0019
High Courts25 Apr 1945Dismissed
Sarat Chandra Mittra Vs Saradindu Mukherjee
Calcutta High Court · (1945) 04 CAL CK 0005
High Courts24 Apr 1945
THE ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY LTD. Vs COMMISSIONER OF AGRICULTURAL Income Tax, ASSAM.
Calcutta High Court · (1945) 13 ITR 295
High Courts24 Apr 1945
Municipal Commissioners of Howrah Vs Haratosh Ghosh and Others
Calcutta High Court · AIR 1945 Cal 496
High Courts24 Apr 1945
English and Scottish Co-operative Wholesale Society Ltd. and another Vs Commissioner of Agricultural Income Tax, Assam
Calcutta High Court · (1945) 04 CAL CK 0001
High Courts20 Apr 1945
Sarat Chandra Dutt and others Vs Sm. Ushangini Dassi
Calcutta High Court · (1945) 04 CAL CK 0020
High Courts20 Apr 1945Dismissed
Kanto M. Mullick Vs Jyotish Chandra Mukherjee
Calcutta High Court · (1945) 04 CAL CK 0015
High Courts20 Apr 1945Allowed
Province of Bengal Vs Indra Kumar Kaibarta and others
Calcutta High Court · (1945) 04 CAL CK 0013
High Courts20 Apr 1945
Bazlu alias Bazlul Karim Biswas and Others Vs Golam Hossain Halsana
Calcutta High Court · AIR 1945 Cal 281
Bengal Money Lenders Act, 1940 — Section 2(22), 36
High Courts20 Apr 1945
Kanto M. Mullick Vs Jyotish Ch. Mukherjee
Calcutta High Court · (1945) 04 CAL CK 0006