High Courts23 Dec 2022Allowed
Taslima Bibi Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0078
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Calcutta High Court judgments, 2022
1,101 judgments · page 1 of 56
High Courts23 Dec 2022Dismissed
State Of West Bengal & Others Vs Lipi Banerjee & Others
Calcutta High Court · (2022) 12 CAL CK 0077
High Courts23 Dec 2022
Uco Bank Vs All India Uco Bank Officers Federation & Ors.
Calcutta High Court · (2022) 12 CAL CK 0076
Constitution Of India, 1950 — Article 19(1)(c), 226Trade Unions Act, 1926 — Section 2(a), 2(b), 2(g), 2(h), 6, 6(e), 21A, 22, 22(2)Industrial Disputes Act, 1947 — Section 3, 3(1), 36
High Courts23 Dec 2022Disposed Of
Sushnta Dasgupta & Anr. Vs Central Bureau Of Investigation.
Calcutta High Court · (2022) 12 CAL CK 0075
Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(e), 13(2), 19Indian Penal Code, 1860 — Section 107, 109Code Of Criminal Procedure, 1973 — Section 239, 482
High Courts23 Dec 2022
Kalimata Ispat Industries Private Limited And Another Vs West Bengal State Electricity Distribution Company Limited And Another
Calcutta High Court · (2022) 12 CAL CK 0074
Constitution Of India, 1950 — Article 14Electricity Act, 2003 — Section 62, 66
High Courts23 Dec 2022Dismissed
Sk. Bashiar Rahaman Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 12 CAL CK 0073
Constitution Of India, 1950 — Article 14, 16, 162, 226, 309Waqf Act, 1995 — Section 24, 24(1), 110Bengal Waqf Act, 1934 — Section 24, 41
High Courts23 Dec 2022Allowed
Laxman Gope Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0072
Indian Penal Code, 1860 — Section 34, 302, 498A
High Courts23 Dec 2022Disposed Of
Bankim @ Banku Pramanik & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 12 CAL CK 0071
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Dec 2022Dismissed
Sabina Sabnam @ Rumi Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0061
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 428
High Courts22 Dec 2022Disposed Of
Chandras� Green Project Limited & Ors. Vs Rail Vikas Nigam Limited & Ors.
Calcutta High Court · (2022) 12 CAL CK 0060
High Courts22 Dec 2022Disposed Of
State Of West Bengal Vs Anup Kumar Mondal & Anr.
Calcutta High Court · (2022) 12 CAL CK 0059
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19, 21, 24, 24(1), 24(1)(a), 24(1)(b), 25, 26, 27, 28, 29, 30, 114West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1)Land Acquisition Act, 1894 — Section 4, 4(1), 4(1)(a), 6, 11, 11A, 12(2), 17
High Courts21 Dec 2022Disposed Of
Pranav Khaitan Vs State Of West Bengal & Others
Calcutta High Court · (2022) 12 CAL CK 0070
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 25
High Courts21 Dec 2022Allowed
Amar Shee @ Ganga Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0069
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 313, 437A
High Courts21 Dec 2022Dismissed
Jamat Sk Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0068
Indian Penal Code, 1860 — Section 326ACode Of Criminal Procedure, 1973 — Section 161, 164, 313, 428
High Courts21 Dec 2022Allowed
Orbit Projects Pvt. Ltd. Vs M/S. Alankar Financial Services Pvt. Ltd. & Anr.
Calcutta High Court · (2022) 12 CAL CK 0067
Limitation Act, 1908 — Article 182(2)Code Of Civil Procedure, 1908 — Section 148, 49, Order 41 Rule 1, Order 41 Rule 9, Order 7 Rule 11West Bengal Court Fees Act, 1970 — Section 4
High Courts21 Dec 2022Partly Allowed/Disposed Of
Saraswati Biswas Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 12 CAL CK 0066
Constitution Of India, 1950 — Article 19, 21, 22Indian Penal Code, 1860 — Section 34, 120B, 195A, 302, 306, 341, 376, 417, 498A, 506IICode Of Criminal Procedure, 1973 — Section 125, 436, 437, 437(5), 438, 439, 439(2), 482
High Courts21 Dec 2022Allowed
Nandita Sarkar Vs Tilak Sarkar & Ors.
Calcutta High Court · (2022) 12 CAL CK 0065
Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 395, 397, 401, 468, 482Protection of Women from Domestic Violence Act, 2005 — Section 3, 12, 18, 20, 22, 23, 31
High Courts21 Dec 2022Allowed
Health World Hospital & Anr. Vs State Of West Bengal
Calcutta High Court · (2022) 12 CAL CK 0064
Indian Penal Code, 1860 — Section 92, 120B, 328, 406, 409, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3)West Bengal Clinical Establishment (Registration, Regulation And Transparency) Act, 2017 — Section 34
High Courts21 Dec 2022Allowed
Harish Hirani And Anr. Vs State Of West Bengal And Anr.
Calcutta High Court · (2022) 12 CAL CK 0063
Constitution Of India, 1950 — Article 12, 21, 142Indian Penal Code, 1860 — Section 21, 120B, 204, 417, 418, 419, 420, 465, 468, 469, 506, 509Code Of Criminal Procedure, 1973 — Section 161, 190(1)(b), 195, 197, 200, 202, 482
High Courts21 Dec 2022Dismissed
Sebabrata Educational Trust Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 12 CAL CK 0062
Constitution Of India, 1950 — Article 12, 14, 15, 16, 19(1)(g), 226, 300A