Calcutta High Court Judgments 1958

High Courts24 Dec 1958Allowed

Klnuram Sadhukhan and Another Vs Hazi Md. Yusuf and Another

Calcutta High Court · 63 CWN 939

West Bengal Estates Acquisition Act, 1953 — Section 2, 5(c)West Bengal Non-Agricultural Tenancy Act, 1949 — Section 16, 2(2)(i), 2(4), 2(5), 24

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High Courts24 Dec 1958Dismissed

B.N. Elias and Co. Private Ltd. and Others Vs G.P. Mukherjee and Others

Calcutta High Court · AIR 1959 Cal 339 : 63 CWN 347

Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 15, 18

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High Courts24 Dec 1958

B.N. Elias and Co. Private Ltd. and others Vs G.P. Mukherjee and others

Calcutta High Court · AIR 1959 Cal 339 : 63 CWN 347

Industrial Disputes Act, 1947 — Section 10(1), 10(4), 12, 12(5), 18

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High Courts24 Dec 1958Allowed

Gopiram Agarwalla Vs First Additional Income Tax Officer and Others

Calcutta High Court · AIR 1959 Cal 420 : (1959) 37 ITR 493

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22, 22(4), 34, 63

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High Courts24 Dec 1958Dismissed

Nabadwip Bhajan Asram Vs Commissioners of Nabadwip Municipality

Calcutta High Court · AIR 1959 Cal 361

Bengal Municipal Act, 1932 — Section 124(1), 535Societies Registration Act, 1860 — Section 6, 7

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High Courts24 Dec 1958

Saroj Kumar Datta Vs State of West Bengal and Another

Calcutta High Court · AIR 1959 Cal 294

Criminal Procedure Code, 1898 (CrPC) — Section 197Fundamental Rules — Rule 2General Clauses Act, 1897 — Section 16

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High Courts23 Dec 1958

Paresh Nath Chakravarty and Another Vs United Bank of India Ltd.

Calcutta High Court · 65 CWN 540

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)

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High Courts22 Dec 1958

Lakshminarain Ramniwas Vs N.V. Vereenigde Nederlandsche Scheepraartmaatschappij and Others

Calcutta High Court · AIR 1960 Cal 45 : 64 CWN 269

Civil Procedure Code, 1908 (CPC) — Section 10, 151Contract Act, 1872 — Section 28

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High Courts19 Dec 1958

Narendra Nath Nandi Vs Amiya Choudhury

Calcutta High Court · AIR 1959 Cal 231 : 63 CWN 216

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, 115, 99West Bengal Premises Tenancy Act, 1956 — Section 17(1)

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High Courts19 Dec 1958Allowed

Rahimuddin Ahammad Vs State of West Bengal

Calcutta High Court · AIR 1959 Cal 753

Independence (Rights, Properties and Liabilities) Order, 1947 — Article 10, 9

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High Courts18 Dec 1958

MIDLAND BANK EXECUTOR AND TRUSTEE CO., LTD. Vs INLAND REVENUE COMMISSIONERS.

Calcutta High Court · (1960) 38 ITR 56

Finance Act, 1914 — Section 14, 18

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High Courts17 Dec 1958Partly Allowed

Kamal Kanto Das Vs The State

Calcutta High Court · AIR 1959 Cal 342 : (1959) CriLJ 694

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 423Evidence Act, 1872 — Section 153, 60

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High Courts17 Dec 1958Dismissed

Kedarnath Kanoria and Others Vs Khaitan Sons and Co.

Calcutta High Court · AIR 1959 Cal 368 : (1959) 1 CALLT 372

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 9

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High Courts12 Dec 1958

Vegetable Products Ltd. Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · AIR 1959 Cal 783

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16

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High Courts12 Dec 1958

Tarapada Sarkar Vs The State

Calcutta High Court · AIR 1959 Cal 640 : (1959) CriLJ 1163

Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 173, 190(1), 251A, 252

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High Courts11 Dec 1958Allowed

Shankarlal Poddar Vs Gobinda Prosad Lath and Others

Calcutta High Court · AIR 1959 Cal 324 : (1959) 1 CALLT 349 : (1960) 30 CompCas 187

Companies Act, 1913 — Section 183(3), 202

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High Courts11 Dec 1958Dismissed

Sukchand Roy Vs Sefazuddin Mohammad

Calcutta High Court · AIR 1959 Cal 505 : (1959) CriLJ 970

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts11 Dec 1958Dismissed

C.V. Krishnan Vs Virji Kunverji and Another

Calcutta High Court · AIR 1959 Cal 498 : (1959) CriLJ 964

Penal Code, 1860 (IPC) — Section 477A

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High Courts10 Dec 1958Dismissed

Banwarilal and Co. (Private) Ltd. Vs Commercial Tax Officer and Others

Calcutta High Court · (1959) 10 STC 68

Constitution of India, 1950 — Article 226

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High Courts10 Dec 1958Dismissed

In Re: U.N. Mandal''s Estate Private Ltd.

Calcutta High Court · AIR 1959 Cal 493 : (1960) 30 CompCas 172 : 63 CWN 889

Companies Act, 1956 — Section 560, 560(5), 560(6)Constitution of India, 1950 — Article 296

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Calcutta High Court judgments, 1958