High Courts22 Dec 1941
Krishnadhon Mondal Vs Nalini Chandra Purkait and Another
Calcutta High Court · (1941) 12 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 1 of 16
High Courts22 Dec 1941
Sashi Bhusan Misra and Others Vs Madhu Sudan Mondal
Calcutta High Court · AIR 1942 Cal 522
Bengal Tenancy Act, 1885 — Section 189, 26G(5)Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts19 Dec 1941
Noor Jehan Begum Vs Eugene Tiscenko
Calcutta High Court · AIR 1942 Cal 325
Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1941
Jogendranath Banerjee Vs Makhan Lal Banerjee and Others
Calcutta High Court · AIR 1942 Cal 401
Succession Act, 1925 — Section 187, 213
High Courts18 Dec 1941
Asrab Ali Sirkar and Others Vs Pioneer Bank, Ltd. and Another
Calcutta High Court · AIR 1942 Cal 228
Bengal Money Lenders Act, 1940 — Section 30
High Courts18 Dec 1941
Subodh Ch Mitter Vs Bhagwan Das Sha
Calcutta High Court · (1941) 12 CAL CK 0022
High Courts18 Dec 1941
Raj Kumari Baishnabi Vs Mirja Samsuddin and Others
Calcutta High Court · AIR 1942 Cal 330
Transfer of Property Act, 1882 — Section 117
High Courts18 Dec 1941
Ram Chandra Banerjee Vs Baidyanath Roy Chaudhury and Others
Calcutta High Court · AIR 1942 Cal 483
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 115, 120, 89
High Courts18 Dec 1941
Hiranmoy Bhaduri Vs Probal Kumar Pramanik
Calcutta High Court · AIR 1942 Cal 338
High Courts17 Dec 1941
CROFT INSPECTOR OF TAXES Vs SYWELL AERODROME LTD.
Calcutta High Court · (1942) 10 ITR 96
Income tax Act, 1842 — Section 61
High Courts17 Dec 1941Allowed
Ramani Mohan Bhattacharjee Vs Surjya Kumar Dhar and another
Calcutta High Court · (1941) 12 CAL CK 0017
High Courts16 Dec 1941
LATILLA Vs COMMISSIONERS OF INLAND REVENUE.
Calcutta High Court · (1942) 10 ITR 75
Finance Act, 1936 — Section 18
High Courts16 Dec 1941
Ramani Mohan Bhattacharyya Vs Surjya Kumar Dhar and Another
Calcutta High Court · (1941) 12 CAL CK 0020
High Courts16 Dec 1941
Mozam Shaikh Vs Annada Prasad Bhadra and Another
Calcutta High Court · AIR 1942 Cal 341
High Courts16 Dec 1941
Samiruddin Maltey Vs Naba Kumar Saha
Calcutta High Court · AIR 1942 Cal 224
Bengal Money Lenders Act, 1940 — Section 36
High Courts12 Dec 1941Allowed
Jogesh Chandra Kaibarta and Others Vs Jagadish Chandra Banerjee and Others
Calcutta High Court · (1941) 12 CAL CK 0033
High Courts12 Dec 1941
Monohar Kaibarta and Others Vs Jagadish Chandra Banerjee and Others
Calcutta High Court · AIR 1942 Cal 357
Bengal Alluvial Land Settlement Act, 1858 — Section 2
High Courts11 Dec 1941
Annada Prasad Mitra Vs Sushil Kumar Mandal
Calcutta High Court · AIR 1942 Cal 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 47
High Courts11 Dec 1941Allowed
Hafiz Shamsed Ahmed Vs Chatoo Lal Dey
Calcutta High Court · (1941) 12 CAL CK 0007
High Courts11 Dec 1941
Prafulla Kumar Khara and Another Vs Emperor
Calcutta High Court · AIR 1943 Cal 40
Evidence Act, 1872 — Section 11, 145, 157Penal Code, 1860 (IPC) — Section 197