High Courts26 Nov 1941
Emperor Vs Hari Charan Chakravarty
Calcutta High Court · (1941) 11 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 3 of 16
High Courts25 Nov 1941
Chairman, Tollygunj Municipality Vs M. Masiah Ahmed
Calcutta High Court · AIR 1942 Cal 288
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts25 Nov 1941
J.N. Sharma and Sons (Firm) Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 529
Calcutta Municipal Act, 1923 — Section 388, 488
High Courts25 Nov 1941
Mojaheduddin Mia and Others Vs Hari Prasanna Bhattacharjee chowdhury and Others
Calcutta High Court · (1941) 11 CAL CK 0018
High Courts25 Nov 1941
Bhagirathmal Kanodia and Another Vs Jamini Ghose, Shebait of Lahshmi Janardan Jiu Thakur and Bibhuti Bhusan Ghose and Others
Calcutta High Court · AIR 1942 Cal 309
Evidence Act, 1872 — Section 35, 74, 90
High Courts21 Nov 1941
Suratan Bibi and Others Vs Lutu Gopal Bhattacharya and Others
Calcutta High Court · AIR 1943 Cal 51
Bengal Tenancy Act, 1885 — Section 146A(1)
High Courts20 Nov 1941
Abdur Rahim alias Manghu Mia Vs Abdur Rauf and Others
Calcutta High Court · AIR 1942 Cal 342
Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Nov 1941
Nimbar alias Limbar Khan and Others Vs Turab Ulla
Calcutta High Court · AIR 1942 Cal 356
Sylhet Tenancy Act, 1936 — Section 204
High Courts20 Nov 1941
Maharaja Jogindra Nath Roy Vs Gafur Sheik and Others
Calcutta High Court · (1941) 11 CAL CK 0003
High Courts19 Nov 1941
Jagiswar Das Vs Debnarain Roy and Others
Calcutta High Court · (1941) 11 CAL CK 0030
High Courts19 Nov 1941
Maharaja Srish Chandra Nandi by Manager Kasimbazar Raj Wards Estate Vs Kala Chand Roy and Others
Calcutta High Court · AIR 1942 Cal 445
Bengal Tenancy Act, 1885 — Section 105A, 26JEvidence Act, 1872 — Section 13(b)
High Courts19 Nov 1941
Bhupendra Krishna Mukherjee and Another Vs Rai Gunendra Krishna Roy Bahadur
Calcutta High Court · (1941) 11 CAL CK 0017
High Courts18 Nov 1941
Benoy Kumar Acharjee Choudhury and Others Vs Ahammad Ali and Others
Calcutta High Court · AIR 1942 Cal 467
Specific Relief Act, 1877 — Section 42Waqf Act, 1954 — Section 70
High Courts18 Nov 1941
Brijraj Marwari and Others Vs Anant Prosad
Calcutta High Court · AIR 1942 Cal 509
Bengal Money Lenders Act, 1940 — Section 2(22), 36
High Courts18 Nov 1941
Benoy Kumar Acharjee Choudhury and Others Vs Ahammad Ali and Another
Calcutta High Court · (1941) 11 CAL CK 0008
High Courts17 Nov 1941
Province of Bengal Vs Ramlal Oswal and Another
Calcutta High Court · AIR 1942 Cal 308
High Courts17 Nov 1941
Naimuddi and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 47
Penal Code, 1860 (IPC) — Section 109, 304, 304, 323, 326
High Courts14 Nov 1941
Sachindra Nath Chatterjee Vs Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1942 Cal 444
High Courts13 Nov 1941
Emperor Vs Ramjanam Singh
Calcutta High Court · AIR 1942 Cal 307
Criminal Procedure Code, 1898 (CrPC) — Section 195(5)Penal Code, 1860 (IPC) — Section 182
High Courts13 Nov 1941Dismissed
Meerza Nurul Haque and Others Vs Mohinimohan Chowdhury and Others
Calcutta High Court · (1941) 11 CAL CK 0024