High Courts13 Nov 1941
Jogendra Chandra Ghosh Vs The Postal Department of The Government of India
Calcutta High Court · (1941) 11 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 4 of 16
High Courts11 Nov 1941
Sm. Sukumari Devi Vs Rajdhari Pandey
Calcutta High Court · AIR 1942 Cal 49
Government of India Act, 1935 — Section 100
High Courts05 Nov 1941
Nurul Huq and Another Vs Obayedulla
Calcutta High Court · (1941) 11 CAL CK 0016
High Courts03 Nov 1941
Rashid Allidina Vs Jiwandas Khemji and Another
Calcutta High Court · AIR 1943 Cal 35
Criminal Procedure Code, 1898 (CrPC) — Section 144Land Acquisition Act, 1894 — Section 16
High Courts16 Sept 1941
Emperor Vs Naibulla alias Fulir Bap
Calcutta High Court · AIR 1942 Cal 524
Criminal Procedure Code, 1898 (CrPC) — Section 374, 423, 423(2)Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 1941Dismissed
Maharaja Bahadur, Ram Ranbijoy and Prosad Singh Vs Sm. Savitri Devi and Others
Calcutta High Court · (1941) 09 CAL CK 0002
High Courts28 Aug 1941
Naresh Chandra Das and Another Vs Emperor
Calcutta High Court · AIR 1942 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 27Opium Act, 1878 — Section 9(a), 9(c)
High Courts28 Aug 1941
Sk. Budhan Mia Vs Jotindra Mohun Dutt
Calcutta High Court · AIR 1942 Cal 132
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts28 Aug 1941
Ayub Ali and Others Vs Emperor
Calcutta High Court · AIR 1942 Cal 277
Penal Code, 1860 (IPC) — Section 147, 341
High Courts27 Aug 1941
Promode Nath Sinha Roy and Others Vs Smt. Raseshwari Dassi and Another
Calcutta High Court · AIR 1942 Cal 128
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts27 Aug 1941
Aniruddha Mitra Vs Official Receiver, Alipur Judge''s Court and Others
Calcutta High Court · AIR 1942 Cal 241
Provincial Insolvency Act, 1920 — Section 4
High Courts27 Aug 1941
Navajiban Insurance Co. Ltd. Vs Superintendent of Insurance, Government of India, Department of Commerce
Calcutta High Court · AIR 1942 Cal 294
Insurance Act, 1938 — Section 9
High Courts26 Aug 1941
Bhupendra Nath Dutt Vs Debendra Nath Ash and Another
Calcutta High Court · AIR 1942 Cal 370
Bengal Money Lenders Act, 1940 — Section 36, 36(5)
High Courts21 Aug 1941
Balchand Prohit Vs Sir Bejoychand Mahtab Maharajadhiraj of Burdwan
Calcutta High Court · AIR 1942 Cal 606
Limitation Act, 1963 — Section 5
High Courts21 Aug 1941
Biswa Nath Jana Vs Bhupendra Nath Ghosh and Others
Calcutta High Court · (1941) 08 CAL CK 0017
High Courts21 Aug 1941Dismissed
Bepin Chandra Saha Roy and Others Vs Kailesh Chandra Malo and Others
Calcutta High Court · (1941) 08 CAL CK 0016
High Courts21 Aug 1941
Debendra Nath Biswas and Another Vs Umesh Chandra Mondal and Others
Calcutta High Court · AIR 1942 Cal 513
High Courts20 Aug 1941
Sitaram Bhattacharjee Vs Pancha Muchi
Calcutta High Court · AIR 1942 Cal 229
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts19 Aug 1941
Bibhuti Bhusan Das Vs Shebait of Sri Sri Radha Ballav Jiu Thakur Maharajadhiraj Sir Bejoy Chand Mahatap of Burdwan
Calcutta High Court · AIR 1942 Cal 481
Bengal Agricultural Debtors Act, 1936 — Section 34Bengal Tenancy Act, 1885 — Section 165(1)
High Courts19 Aug 1941
Mohini Mohan Roy Chowdhury and Others Vs Rai Ashutosh Ghose Bahadur and Another
Calcutta High Court · AIR 1942 Cal 367
Bengal Money Lenders Act, 1940 — Section 2(8), 30, 34