High Courts30 Jul 1941
Pabna District Board Vs Ranjit Chandra Lahiri and Others
Calcutta High Court · AIR 1942 Cal 72
Bengal Local Self-Government Act, 1885 — Section 86A
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 6 of 16
High Courts29 Jul 1941Dismissed
Rajani Kanta Sen and Others Vs Sita Kumari and Others
Calcutta High Court · (1941) 07 CAL CK 0029
High Courts29 Jul 1941
Juggannath Roy and Another Vs Madan Mohan Burman and Another
Calcutta High Court · AIR 1942 Cal 125
Bengal Money Lenders Act, 1940 — Section 30
High Courts28 Jul 1941
Bijon K. Nawn Vs Sudhir Ch. Nawn and Others
Calcutta High Court · AIR 1942 Cal 468
High Courts25 Jul 1941
Smt. Radharani Dassi Vs Smt. Binodamoyee Dassi and Others
Calcutta High Court · AIR 1942 Cal 92
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Jul 1941
Kunja Behari Pal Vs Rai Satyendra Nath Das Bahadur and Another
Calcutta High Court · AIR 1941 Cal 689
Bengal Money Lenders Act, 1940 — Section 36
High Courts24 Jul 1941
Motilal Chhajulal Vs Giridharilal Rameshwarlal
Calcutta High Court · AIR 1942 Cal 613
Arbitration Act, 1940 — Section 15
High Courts24 Jul 1941
Jugal Krishna Dey Sarkar Vs B. Wilcox Ltd.
Calcutta High Court · AIR 1942 Cal 237
Penal Code, 1860 (IPC) — Section 408
High Courts23 Jul 1941
Kalipada Kumar Vs The King-Emperor
Calcutta High Court · (1941) 07 CAL CK 0028
High Courts23 Jul 1941
Jogesh Chandra Biswas Vs Pran Krishna Kundu
Calcutta High Court · (1941) 07 CAL CK 0002
High Courts22 Jul 1941
Promode Kumar Roy and Another Vs Tincowrie Dey
Calcutta High Court · AIR 1942 Cal 37
Bengal Money Lenders Act, 1940 — Section 36
High Courts22 Jul 1941
Bepin Behary Law Vs Mohit Kumar Pal and Others
Calcutta High Court · AIR 1942 Cal 496
Transfer of Property Act, 1882 — Section 81
High Courts18 Jul 1941
In Re: Bengal Silk Mills Co. Ltd.
Calcutta High Court · AIR 1942 Cal 461
Contract Act, 1872 — Section 202
High Courts18 Jul 1941
Anila Bala Devi Vs Madhabendu Narain Roy and Another
Calcutta High Court · AIR 1942 Cal 245
Court Fees Act, 1870 — Section 8A
High Courts16 Jul 1941
Western India Life Insurance Co. Ltd. Vs Sm. Asima Sirkar and Others
Calcutta High Court · AIR 1942 Cal 412
Evidence Act, 1872 — Section 114
High Courts16 Jul 1941
Ramendra Narayan Roy and Another Vs Smt. Bibhabati Debi and Others
Calcutta High Court · AIR 1942 Cal 488
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts15 Jul 1941Dismissed
Gour Mohan Mullick and Others Vs Kanto Mohan Mullick
Calcutta High Court · (1941) 07 CAL CK 0018
High Courts14 Jul 1941
Mritunjoy Roy and Another Vs Netai Chand Dutt and Others
Calcutta High Court · AIR 1942 Cal 123
High Courts10 Jul 1941
Jwala Prosad Saha Vs Bachu Lal Gupta
Calcutta High Court · AIR 1942 Cal 215
Guardians and Wards Act, 1890 — Section 25