High Courts15 Jan 1941Allowed
Radhaballav Basak Vs Mahendra Kumar Sen
Calcutta High Court · (1941) 01 CAL CK 0024
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 16 of 16
High Courts15 Jan 1941
O.V. Forbes Vs V.G. Peterson
Calcutta High Court · AIR 1942 Cal 283
Succession Act, 1925 — Section 276
High Courts14 Jan 1941
Raman Chandra Bandopadhya and Others Vs Kedar Nath Bandopadhaya Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 441
Bengal Tenancy Act, 1885 — Section 149(3), 149(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 1941
Reazaddi Bepari and Another Vs Yakub Bepari and Others
Calcutta High Court · AIR 1941 Cal 416
Bengal Tenancy Act, 1885 — Section 26(f)Transfer of Property Act, 1882 — Section 45
High Courts08 Jan 1941
Raja Kamalaranjan Roy Vs Abdul Gafur
Calcutta High Court · (1941) 01 CAL CK 0006
High Courts08 Jan 1941
District Board Vs Sarafat Ali and Others
Calcutta High Court · AIR 1941 Cal 408
Bengal Local Self-Government Act, 1885 — Section 74
High Courts07 Jan 1941Allowed
Nurjan Bibi and Others Vs Sayemali Mulla and Others
Calcutta High Court · (1941) 01 CAL CK 0030
High Courts06 Jan 1941
The Agent, B.N. Railway, Co. Ltd. Vs Duvvu Venkateswami and Another
Calcutta High Court · (1941) 01 CAL CK 0028
High Courts06 Jan 1941
Sm. Lakshmi Priya Dasi Vs Sm. Soudamini Deb Das and Others
Calcutta High Court · (1941) 01 CAL CK 0025
High Courts06 Jan 1941
Rabindra Nath Chakravarty Vs Girindra Mohan Bhaduri
Calcutta High Court · AIR 1941 Cal 518
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 12Suits Valuation Act, 1887 — Section 8
High Courts03 Jan 1941
Abu Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1942 Cal 239
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 1941
Guru Prosad Pal Vs Sheikh Karim Bux Chakdar and Another
Calcutta High Court · (1941) 01 CAL CK 0023
High Courts03 Jan 1941
Noor Jehan Begum Vs Eugene Tiscenko
Calcutta High Court · AIR 1941 Cal 582
Divorce Act, 1869 — Section 1(4)
High Courts03 Jan 1941
Abdus Samad Molla Vs Abdul Gofur Molla and Others
Calcutta High Court · AIR 1941 Cal 396
Bengal Tenancy Act, 1885 — Section 159, 167, 65
High Courts03 Jan 1941
Abdul Hamid and Others Vs Ahmed Ali
Calcutta High Court · (1941) 01 CAL CK 0001
High Courts02 Jan 1941
Akina Bibi and Others Vs Mahammad Ali Shaha and Others
Calcutta High Court · AIR 1941 Cal 336
Civil Procedure Code, 1908 (CPC) — Section 151