High Courts11 Feb 1941
Jamadar Singh Vs Sheikh Naiyab Ali and Another
Calcutta High Court · AIR 1941 Cal 378
Limitation Act, 1963 — Section 12(2)Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 15 of 16
High Courts04 Feb 1941
Nalini Kanta Maity Vs Brojo Mohan Patra
Calcutta High Court · AIR 1941 Cal 361
Bengal Agricultural Debtors Act, 1936 — Section 28(1), 29(5)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Feb 1941
Sm. Mahalakshmi Rakhit and Another Vs Sm. Shamrangini Roy Chowdhurani
Calcutta High Court · AIR 1941 Cal 673
Bengal Money Lenders Act, 1940 — Section 36
High Courts03 Feb 1941
Sm. Annapurna Ray Vs Srish Chandra Dutt
Calcutta High Court · AIR 1941 Cal 539
Bengal Money Lenders Act, 1940 — Section 30, 36
High Courts03 Feb 1941
Mandi Mia Vs Sekander Mea and Others
Calcutta High Court · AIR 1941 Cal 411
Bengal Tenancy Act, 1885 — Section 26E, 26E(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts31 Jan 1941
Panchanan Ghosh Vs Kumar Sarat Kumar Roy and Others
Calcutta High Court · AIR 1941 Cal 512
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5, 88
High Courts29 Jan 1941
Jogesh Prosad Choudhury and Others Vs Saligram Lachmi Narayn and Others
Calcutta High Court · (1941) 01 CAL CK 0031
High Courts28 Jan 1941
Bhagat Singh Bugga Vs Dewan Jagbir Sawhney
Calcutta High Court · AIR 1941 Cal 670
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts24 Jan 1941
Mahesh Chandra Bayan Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1941 Cal 401
Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 44
High Courts24 Jan 1941
Bahadurmull Chowdhury and Others Vs Nagarmull Madangopal and Others
Calcutta High Court · AIR 1941 Cal 534
Specific Relief Act, 1877 — Section 42
High Courts24 Jan 1941
Sm. Priombada Debi Vs Johuri Lal Ray and Others
Calcutta High Court · AIR 1941 Cal 574
Bengal Tenancy Act, 1885 — Section 148
High Courts20 Jan 1941
Kanaklata Dasi and Others Vs Ram Gopal Das Naskar and Others
Calcutta High Court · AIR 1941 Cal 509
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)(d)
High Courts20 Jan 1941
Dolly Bathena Vs Shaik Fazle Ellahi
Calcutta High Court · AIR 1942 Cal 42
Special Marriage Act, 1872 — Section 17
High Courts20 Jan 1941
Hirendra Nath Datta Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1941 Cal 386
Government of India Act, 1935 — Section 205Specific Relief Act, 1877 — Section 45
High Courts17 Jan 1941
Srikanta Mridha and Others Vs Prafullya Chandra Ghosh and Others
Calcutta High Court · AIR 1942 Cal 133
Bengal Tenancy Act, 1885 — Section 67
High Courts17 Jan 1941
Subodh Chandra Nag Vs K.L. Bank, Ltd. and Others
Calcutta High Court · AIR 1941 Cal 659
High Courts17 Jan 1941Dismissed
Rai Sahrb Bharat Chandra Das Purkayastha Vs Md. Ramjan Choudhury and Another
Calcutta High Court · (1941) 01 CAL CK 0003
High Courts16 Jan 1941
Tumina Khatun Vs Gaharjan Bibi
Calcutta High Court · AIR 1942 Cal 281
Guardians and Wards Act, 1890 — Section 17
High Courts15 Jan 1941Dismissed
Shaikh Karam Newaj and Others Vs Nittyamoyee Dassya and Another
Calcutta High Court · (1941) 01 CAL CK 0029