High Courts21 Dec 1906
Juggernath Augurwallah Vs E.A. Smith
Calcutta High Court · (1907) ILR (Cal) 173
Contract Act, 1872 — Section 178, 77, 83, 95
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 1 of 13
High Courts19 Dec 1906Dismissed
Hridoy Kant Bhattacharjee Vs Behari Lal Mookerjee and others
Calcutta High Court · (1906) 12 CAL CK 0030
High Courts19 Dec 1906
Ramsaran Singh Vs Khakhan Sing and others
Calcutta High Court · (1906) 12 CAL CK 0018
High Courts19 Dec 1906Allowed
Megh Lal Pandey and another Vs Raj Kumar Thakur Giridhari Singh
Calcutta High Court · (1906) 12 CAL CK 0010
High Courts19 Dec 1906
Tripura Sundari Debi Vs Dakshina Mohun Roy and others
Calcutta High Court · (1906) 12 CAL CK 0007
High Courts19 Dec 1906Allowed
Nawab Sir Syed Hossein Ali Khan Vs Mohant Bhagwan Das
Calcutta High Court · (1906) 12 CAL CK 0002
High Courts17 Dec 1906
Kamal Narain Chowdhury and another Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0028
High Courts14 Dec 1906
In Re: Bomanjee Cowasjee
Calcutta High Court · (1907) ILR (Cal) 129
Evidence Act, 1872 — Section 155(3), 157
High Courts14 Dec 1906
Deo Nandan Pershad Vs Meghu Mahton
Calcutta High Court · (1907) ILR (Cal) 57
Bengal Tenancy Act, 1885 — Section 103B
High Courts14 Dec 1906
Sundar Koer Vs Rai Sham Krishen
Calcutta High Court · (1907) ILR (Cal) 150
Contract Act, 1872 — Section 16, 74Transfer of Property Act, 1882 — Section 86, 88
High Courts13 Dec 1906
Surendra Nath Ghose Vs Hemangini Dasi
Calcutta High Court · (1907) ILR (Cal) 83
High Courts13 Dec 1906Dismissed
Jaffer Meher Ali Vs The Budge Bodge Jute Mills and Co.
Calcutta High Court · (1906) 12 CAL CK 0009
High Courts12 Dec 1906Dismissed
Bhaju Chowdhury and Others Vs Chuni Lal Marwari and Another
Calcutta High Court · (1906) 12 CAL CK 0024
High Courts12 Dec 1906
Mokamiji Das and Others Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0020
High Courts12 Dec 1906
Rai Sham Kissen Vs Damar Kumari Debi
Calcutta High Court · (1906) 12 CAL CK 0012
High Courts12 Dec 1906Dismissed
Ram Chunder and Another Vs Musstt. Hamiran and Others
Calcutta High Court · (1906) 12 CAL CK 0006
High Courts07 Dec 1906
Rash Behary Dey Vs Bhowani Churn Bhose
Calcutta High Court · (1907) ILR (Cal) 97
High Courts07 Dec 1906
Umesh Chandra Banerjee Vs Khulna Loan Company
Calcutta High Court · (1907) ILR (Cal) 92
Contract Act, 1872 — Section 69