High Courts08 Feb 1906
Budree Das Mukim Vs Chooni Lal Johurry and Others
Calcutta High Court · (1906) ILR (Cal) 789
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 13 of 13
High Courts08 Feb 1906
Sundar Jha Vs Bansman Jha
Calcutta High Court · (1906) ILR (Cal) 367
Civil Procedure Code, 1908 (CPC) — Section 26, 31
High Courts08 Feb 1906
Peatap Narain Mukerjee Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 390
High Courts08 Feb 1906
Moti Thakoor Vs Deputy Conservator of Forests
Calcutta High Court · (1906) ILR (Cal) 895
High Courts02 Feb 1906
Jaggeswar Dutt Vs Bhuban Mohan Mitra
Calcutta High Court · (1906) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 85, 88
High Courts25 Jan 1906
Chandi Charan Mandal and Others Vs Banke Behari Mandal and Others
Calcutta High Court · (1906) 01 CAL CK 0010
High Courts25 Jan 1906
Beni Peeshad Koeri Vs Chaturi Tewary
Calcutta High Court · (1906) ILR (Cal) 444
Bengal Tenancy Act, 1885 — Section 20
High Courts24 Jan 1906Allowed
Kirti Chunder Chatterjee Vs J.J. Atkinson and Another
Calcutta High Court · (1906) 01 CAL CK 0011
High Courts24 Jan 1906Dismissed
Nagendra Lal Chowdhury Vs Nazir Ali and others
Calcutta High Court · (1906) 01 CAL CK 0005
High Courts23 Jan 1906
Badiad Din Ahmed Vs Nizamuddin Haider
Calcutta High Court · (1906) ILR (Cal) 386
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Jan 1906
Deo Nandan Pershad Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 649
Penal Code, 1860 (IPC) — Section 161, 165, 94
High Courts12 Jan 1906
Ratan Chand Oswal and Another Vs Deb Nath Barua
Calcutta High Court · (1906) 01 CAL CK 0013
High Courts11 Jan 1906Dismissed
Chand Mea and Another Vs Srimati Asima Banu and Another
Calcutta High Court · (1906) 01 CAL CK 0001
High Courts10 Jan 1906
Anandamoyee Vs Lakhi Chandra Mitra
Calcutta High Court · (1906) 01 CAL CK 0012
Bengal Tenancy Act, 1885 — Section 155Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 1906
Girish Chandra Changdar Vs Golam Karim
Calcutta High Court · (1906) ILR (Cal) 451
High Courts08 Jan 1906Allowed
Chandra Kumar Majhi and others Vs Sandhyamoni and others
Calcutta High Court · (1906) 01 CAL CK 0006
High Courts05 Jan 1906
S.M. Sudevi Devi Vs Sovaram Agarwallah
Calcutta High Court · (1906) 01 CAL CK 0014