High Courts19 Mar 1906
Ram Ranjan Chakravarti Vs Indra Narain Dass
Calcutta High Court · (1906) ILR (Cal) 890
Transfer of Property Act, 1882 — Section 89, 90
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 11 of 13
High Courts16 Mar 1906
Imam Ali Vs Baij Nath Ram Sahu
Calcutta High Court · (1906) ILR (Cal) 613
Limitation Act, 1963 — Section 19, 22Transfer of Property Act, 1882 — Section 85
High Courts16 Mar 1906Dismissed
Madon Mohon Mondul and others Vs Baikanta Nath Mondul and another
Calcutta High Court · (1906) 03 CAL CK 0004
High Courts16 Mar 1906
Sarat Chandra Ghose and Others Vs Shyam Chand Singha Roy and Others
Calcutta High Court · (1906) 03 CAL CK 0002
High Courts14 Mar 1906
Sasi Bhusan Pal Vs Chandra Peshkar
Calcutta High Court · (1906) ILR (Cal) 861
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts14 Mar 1906
Shib Prosad Chaudhuri Vs Yakai Pali
Calcutta High Court · (1906) ILR (Cal) 601
Bengal Tenancy Act, 1885 — Section 16, 193Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Mar 1906
Girish Chunder Nandi Vs Kedar Nath Kundu
Calcutta High Court · (1906) ILR (Cal) 590
High Courts13 Mar 1906
Ram Bishen Raut Vs Rajaram
Calcutta High Court · (1906) ILR (Cal) 832
Bengal Tenancy Act, 1885 — Section 105, 109A(3), 163A
High Courts12 Mar 1906Dismissed
Surendra Narayan Mustafi Vs Souravini Dasi
Calcutta High Court · (1906) 03 CAL CK 0030
High Courts12 Mar 1906Dismissed
Boharia Rudrani Koer Vs Ram Pertap Mull and Others
Calcutta High Court · (1906) 03 CAL CK 0003
High Courts09 Mar 1906Dismissed
Narendra Chandra Lahiri Vs Suresh Chandra Lahiri and others
Calcutta High Court · (1906) 03 CAL CK 0011
High Courts02 Mar 1906
Abdul Majid Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1256
Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Penal Code, 1860 (IPC) — Section 411
High Courts02 Mar 1906
Probat Chandra Gangapadhya Vs Chirag Ali
Calcutta High Court · (1906) ILR (Cal) 607
Bengal Tenancy Act, 1885 — Section 29, 29(2), 29(b)Evidence Act, 1872 — Section 91
High Courts27 Feb 1906
A.E. Voss Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 669
High Courts27 Feb 1906
Joy Gobind Laha Vs Monmotha Nath Banerji
Calcutta High Court · (1906) ILR (Cal) 580
Bengal Tenancy Act, 1885 — Section 12
High Courts27 Feb 1906
Kailash Chandra Indu Vs Kali Prosunno Roy and Another
Calcutta High Court · (1906) 02 CAL CK 0017
High Courts26 Feb 1906
Biresshur Dutt Chowdhury and others Vs Baroda Prosad Ray Chowdhury and others
Calcutta High Court · (1906) 02 CAL CK 0032
High Courts26 Feb 1906
Khetra Pal Singh Vs Kritarthamoyi Dassi
Calcutta High Court · (1906) ILR (Cal) 566
Bengal Tenancy Act, 1885 — Section 170
High Courts23 Feb 1906
Gour Chandra Das Vs Prasanna Kumar Chandra
Calcutta High Court · (1906) ILR (Cal) 812
Provincial Small Cause Courts Act, 1887 — Section 25