COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 10 of 13
Asirunnessa Khatun Vs Buzloo Meah
Calcutta High Court · (1907) ILR (Cal) 79
Megraj Marwari Vs Nursing Mohan Thakur
Calcutta High Court · (1906) ILR (Cal) 846
Sahadeb Dhali Vs Ram Rudra Haldar and others
Calcutta High Court · (1906) 03 CAL CK 0008
Kumar Saradindu Roy Vs Bhagabati Debta Chowdhurani and Others
Calcutta High Court · (1906) 03 CAL CK 0027
Narendra Kumar Ghose Vs Gora Chand Poddar
Calcutta High Court · (1906) ILR (Cal) 683
Ram Narain Gunga Bissen Vs Liladhur Lowjee
Calcutta High Court · (1906) ILR (Cal) 1237
Debendra Nath Dutt and Banku Behary Banerjee Vs Administrator-General of Bengal
Calcutta High Court · (1906) ILR (Cal) 713
Gurudeo Narayan Sinha Vs Amrit Narayan Sinha
Calcutta High Court · (1906) ILR (Cal) 689
Gopal Dass Agrawallah Vs Budree Dass Sureka and Another
Calcutta High Court · (1906) ILR (Cal) 657
Kashim Sheik Vs Prasanna Kumar Mukerjee
Calcutta High Court · (1906) ILR (Cal) 596
Jadu Nath Poddar Vs Rup Lal Poddar
Calcutta High Court · (1906) ILR (Cal) 967
Rani Hemanta Kumari Debi Vs Maharaja Jagadindra Nath Roy Bahadur and The Secretary of State for India in Council
Calcutta High Court · (1906) 03 CAL CK 0009
Kripa Nath Chakrabutty and Others Vs Sheikh Anu, Sheikh Laboo Sardar and Others
Calcutta High Court · (1906) 03 CAL CK 0001
Srimaty gayanoda Bala Dassee Vs Butto Krishna Dass Bairagee and Others
Calcutta High Court · (1906) 03 CAL CK 0031
Upendra Nath Hazra Vs Ram Nath Chowdhry
Calcutta High Court · (1906) ILR (Cal) 630
Gayanoda Bala Dassee Vs Butto Kristo Bairagee
Calcutta High Court · (1906) ILR (Cal) 1040
Dy. Legal Remembrancer Vs Ijjatulla Kazi
Calcutta High Court · (1906) 03 CAL CK 0005
Rameswar Singh Vs Bhubaneshwar Jha
Calcutta High Court · (1906) ILR (Cal) 837
Bhabatosh Banerjee Vs Soleman
Calcutta High Court · (1906) ILR (Cal) 584