High Courts30 Apr 1906
Dharma Das Kundu Vs Amulyadhan Kundu
Calcutta High Court · (1906) ILR (Cal) 1119
Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 9 of 13
High Courts27 Apr 1906
Royzuddi Sheik Vs Kali Nath Mookerjee
Calcutta High Court · (1906) ILR (Cal) 985
Transfer of Property Act, 1882 — Section 100
High Courts23 Apr 1906
In The Matter of Kismat Akanda Vs The Emperor
Calcutta High Court · (1906) 04 CAL CK 0022
High Courts23 Apr 1906
Radha Prasad Mullick Vs Ranee Mani Dassee Peary Lal Mullick Vs Ranee Mani Dassee and Others
Calcutta High Court · (1906) ILR (Cal) 947
Succession Act, 1925 — Section 111, 116, 117, 82
High Courts23 Apr 1906
Balthasar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1032
Extradition Act, 1962 — Section 10, 7, 8
High Courts23 Apr 1906
Nritta Gopal Singh Vs Chandi Charan Singh
Calcutta High Court · (1906) 04 CAL CK 0001
High Courts19 Apr 1906
Hyam Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 646
Calcutta Municipal Act, 1923 — Section 449
High Courts11 Apr 1906
Purna Chandra Mandal Vs Radha Nath Dass
Calcutta High Court · (1906) ILR (Cal) 867
Civil Procedure Code, 1882 — Section 103, 108, 244Transfer of Property Act, 1882 — Section 90
High Courts10 Apr 1906
Akshot Kumar Ghose Vs Commissioners of the Poet of Calcutta
Calcutta High Court · (1906) ILR (Cal) 1243
Bengal Port Commissioners Act, 1870 — Section 38
High Courts10 Apr 1906
Gobinda Chandra Pal Vs Dwarka Nath Pal and Others
Calcutta High Court · (1906) ILR (Cal) 666
High Courts09 Apr 1906
Baij Nath Ram Goenka Vs Hem Chunder Bose
Calcutta High Court · (1906) 04 CAL CK 0014
High Courts07 Apr 1906
Janokey Nath Guha Vs Brojo Lal Guha
Calcutta High Court · (1906) ILR (Cal) 757
High Courts06 Apr 1906
Mathewson Vs Shyam Sunder Sinha
Calcutta High Court · (1906) ILR (Cal) 786
Transfer of Property Act, 1882 — Section 36(2)(d)
High Courts05 Apr 1906
Shibu Bera Vs Chandra Mohan Jana
Calcutta High Court · (1906) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Apr 1906
Gobind Sahai Vs Sibdut Ram
Calcutta High Court · (1906) ILR (Cal) 878
Bengal Tenancy Act, 1885 — Section 159, 161, 167Transfer of Property Act, 1882 — Section 73
High Courts03 Apr 1906
Rasik Lal Datta Vs Bidhumukhi Dasi
Calcutta High Court · (1906) ILR (Cal) 1094