High Courts21 Dec 1877
In Re: Thomson''s Policy
Calcutta High Court · (1878) ILR (Cal) 348
Stamp Act, 1899 — Article 15, 34, 41
COURT ARCHIVE
Calcutta High Court judgments, 1877
85 judgments · page 1 of 5
High Courts21 Dec 1877
Chutterdharee Lall Vs Rambelashee Koer and Others
Calcutta High Court · (1878) ILR (Cal) 319
High Courts18 Dec 1877
The Empress and Vs Sashi Bhusan Chuckrabutty In Re: In the Matter of the Petition of Sashi Bhusan Chuckrabutty
Calcutta High Court · (1879) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 176
High Courts14 Dec 1877
In Re: Bhoobuneshwar Dutt
Calcutta High Court · (1878) ILR (Cal) 621
Penal Code, 1860 (IPC) — Section 173
High Courts10 Dec 1877
Gunno Singh Vs Latafut Hossain and Others
Calcutta High Court · (1878) ILR (Cal) 337
High Courts08 Dec 1877
Krishna Mohun Bose Vs Okhilmoni Dossee
Calcutta High Court · (1878) ILR (Cal) 332
Limitation Act, 1963 — Article 128, 1(13)
High Courts07 Dec 1877
Ram Lal Mookerjee Vs Mahtab Chunder Bahadoor, Maharajah of Burdwan
Calcutta High Court · (1878) ILR (Cal) 351
High Courts06 Dec 1877
Golokemoney Dabia and Others Vs Mohesh Chunder Mosa and Another
Calcutta High Court · (1878) ILR (Cal) 548
High Courts03 Dec 1877
Gossain Dass Chunder Vs Issur Chunder Nath
Calcutta High Court · (1878) ILR (Cal) 225
High Courts28 Nov 1877
Gungapersad and Others Vs Gogun Sing
Calcutta High Court · (1878) ILR (Cal) 323
High Courts28 Nov 1877
The Empress Vs Harai Mirdha and Umed Sardar
Calcutta High Court · (1878) ILR (Cal) 190
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Nov 1877
Kashishwary Deby and Others Vs Gogon Manjy
Calcutta High Court · (1878) ILR (Cal) 498
High Courts27 Nov 1877
Hem Lotta Vs Sreedhone Borooa and Another
Calcutta High Court · (1878) ILR (Cal) 772
High Courts24 Nov 1877
Sham Chand Giree Vs Madhub Chunder Giree
Calcutta High Court · (1878) ILR (Cal) 244
High Courts21 Nov 1877
Kali Kishore Roy Vs Dhununjoy Roy
Calcutta High Court · (1878) ILR (Cal) 228
Civil Procedure Code, 1908 (CPC) — Section 119
High Courts10 Nov 1877
Thakur Shere Bahadur Singh Vs Thakurain Dariao Kuar
Calcutta High Court · (1878) ILR (Cal) 645
High Courts14 Sept 1877
Lill Dhary Muhton Vs Ram Lall Singh and Others
Calcutta High Court · (1878) ILR (Cal) 777
High Courts14 Sept 1877
Goluknath Misser Vs Lalla Prem Lal and Others
Calcutta High Court · (1878) ILR (Cal) 308
Contract Act, 1872 — Section 62