High Courts18 Jan 1877
Mackintosh Vs Hunt
Calcutta High Court · (1877) ILR (Cal) 202
Contract Act, 1872 — Section 74
COURT ARCHIVE
Calcutta High Court judgments, 1877
85 judgments · page 5 of 5
High Courts18 Jan 1877
The Empress of India Vs Judoonath Gangooly
Calcutta High Court · (1877) ILR (Cal) 274
Criminal Procedure Code, 1898 (CrPC) — Section 272
High Courts17 Jan 1877
Boonjad Mathoor and Others Vs Nathoo Shahoo
Calcutta High Court · (1878) ILR (Cal) 376
High Courts11 Jan 1877
Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others
Calcutta High Court · (1877) ILR (Cal) 130
High Courts01 Jan 1877
Ram Rotton Mundul Vs Netro Kally Dassee and Another
Calcutta High Court · (1879) ILR (Cal) 339
Criminal Procedure Code, 1898 (CrPC) — Section 530