COURT ARCHIVE
Calcutta High Court judgments, 1877
85 judgments · page 4 of 5
Govind Shaw Tanti Vs Shiro Kumari Debi
Calcutta High Court · (1877) ILR (Cal) 418
The Corporation of Calcutta Vs Bheecunram Napit alias Bheecun Napit
Calcutta High Court · (1877) ILR (Cal) 291
Nilmoni Singh Deo Vs Raghumoni Audhikary
Calcutta High Court · (1877) ILR (Cal) 393
Bhubon Mohini Dabea Vs Chunder Mohun Roy and Others
Calcutta High Court · (1877) ILR (Cal) 389
Choonee Lall Vs Bhimul Doss alias Lall Baboo
Calcutta High Court · (1877) ILR (Cal) 379
The Empress Vs Jyadulla
Calcutta High Court · (1877) ILR (Cal) 436
The Empress Vs Burah and Book Singh
Calcutta High Court · (1878) ILR (Cal) 64
In Re: Empress of India on the Prosecution of Malcolm
Calcutta High Court · (1877) ILR (Cal) 278
The Bank of Hindoostan, China and Japan Limited Vs Shoroshibala Debee and Another
Calcutta High Court · (1877) ILR (Cal) 311
Watson and Co. Vs Dhonendra Chunder Mookerjee
Calcutta High Court · (1878) ILR (Cal) 7
Kally Prosonno Ghose Vs Gocool Chunder Mitter and Another
Calcutta High Court · (1877) ILR (Cal) 296
Dhonessur Kooer Vs Roy Gooder Sahoy
Calcutta High Court · (1877) ILR (Cal) 337
Soudaminey Dossee Vs Jogesh Chunder Dutt and Others
Calcutta High Court · (1877) ILR (Cal) 262
The Empress of India Vs Diljour Misser
Calcutta High Court · (1877) ILR (Cal) 226
In Re: Chunder Nath Sen and Another
Calcutta High Court · (1877) ILR (Cal) 293
Janokee Debea Vs Gopaul Acharjea and Another
Calcutta High Court · (1877) ILR (Cal) 365
The Empress Vs Dwarkanath Chowdhry and Another
Calcutta High Court · (1877) ILR (Cal) 399