High Courts14 Sept 1877
The Bank of Bengal Vs M. Pogose (Window and representative of J.G. Pogose)
Calcutta High Court · (1878) ILR (Cal) 175
Contract Act, 1872 — Section 132, 134, 135, 139Evidence Act, 1872 — Section 92
COURT ARCHIVE
Calcutta High Court judgments, 1877
85 judgments · page 2 of 5
High Courts12 Sept 1877
Leelanund Singh Bahadoor Vs Thakoor Munrunjun Singh and Another
Calcutta High Court · (1878) ILR (Cal) 251
Civil Procedure Code, 1908 (CPC) — Section 2, 7
High Courts12 Sept 1877
Gobind Chunder Koondoo and Others Vs Taruck Chunder Bose and Others
Calcutta High Court · (1878) ILR (Cal) 146
High Courts11 Sept 1877
Chunder Coomar Roy and Others Vs Bhogobutty Prosonno Roy and Another
Calcutta High Court · (1878) ILR (Cal) 236
High Courts11 Sept 1877
Surdharee Loll Vs Mansoor Ally Khan and Others
Calcutta High Court · (1878) ILR (Cal) 298
High Courts05 Sept 1877
Adurmoni Deyi Vs Chowdhry Sib Narain Kur
Calcutta High Court · (1878) ILR (Cal) 1
High Courts27 Aug 1877
Joteeram Kolita Vs Kudomee Dossee and Others
Calcutta High Court · (1878) ILR (Cal) 306
High Courts27 Aug 1877
Jugomohan Haldar Vs Sarodamoyee Dossee
Calcutta High Court · (1878) ILR (Cal) 149
High Courts24 Aug 1877
In Re: Murray, an Insolvent and Ex parte Dwarkanath Mitter
Calcutta High Court · (1878) ILR (Cal) 59
High Courts09 Aug 1877
Ram Kant Roy Chowdhry and Others Vs Bhago Bibee and Others
Calcutta High Court · (1878) ILR (Cal) 293
Evidence Act, 1872 — Section 9
High Courts06 Aug 1877
Kartick Churn Setty Vs Gopalkisto Paulit and Another
Calcutta High Court · (1878) ILR (Cal) 265
Contract Act, 1872 — Section 178
High Courts25 Jul 1877
Jugdeep Narain Singh Vs Deendyal Lal
Calcutta High Court · (1878) ILR (Cal) 199
High Courts20 Jul 1877
Sheik Piru Vs Mohesh Mahto and Another
Calcutta High Court · (1877) ILR (Cal) 471
High Courts20 Jul 1877
Sahebzada Roy Vs Raj Koomar Singh and Others
Calcutta High Court · (1878) ILR (Cal) 20
High Courts20 Jul 1877
Kali Churn Dutt Vs Jogesh Chunder Dutt
Calcutta High Court · (1878) ILR (Cal) 30
High Courts19 Jul 1877
Koegler Vs Prosonno Coomar Chatterjee
Calcutta High Court · (1877) ILR (Cal) 472
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Jul 1877
Lungessur Kooer Vs Sookha Ojha Radhay Kishan Vs Kali Misser
Calcutta High Court · (1878) ILR (Cal) 152