High Courts22 Dec 1874
Gobindo Coomar Chowdhry Vs W.B. Manson and Others W.B. Manson and Others Vs Gobindo Coomar Chowdhry
Calcutta High Court · (1874) 12 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1874
57 judgments · page 1 of 3
High Courts21 Dec 1874
Maharaja Beerchunder Manick Bahadoor Vs Ramkishen Shaw and Another
Calcutta High Court · (1874) 12 CAL CK 0006
High Courts21 Dec 1874Dismissed
Raghubram Nundee Vs Gungahurry Nundee and Another
Calcutta High Court · (1874) 12 CAL CK 0005
High Courts17 Dec 1874
Roy Dhunput Singh Bahadoor Vs The Collector of Moorshedabad, on Behalf of Government and Another
Calcutta High Court · (1874) 12 CAL CK 0001
High Courts14 Dec 1874
Mohesh Chunder Surma Ghuttuck Vs Gobind Proshad Talookdar and Another
Calcutta High Court · (1874) 12 CAL CK 0002
High Courts07 Dec 1874
Mrinmoyee Dabea Vs Bhoobunmoyee Dabea and Another
Calcutta High Court · (1874) 12 CAL CK 0004
High Courts21 Sept 1874Dismissed
S.G. Clark Vs James Hills and Another
Calcutta High Court · (1874) 09 CAL CK 0003
High Courts18 Sept 1874Allowed
Mankee Kooer Vs Sheikh Munnoo
Calcutta High Court · (1874) 09 CAL CK 0001
High Courts15 Sept 1874
Bhanoomutty Chowdhrain Vs Premchand Neogee and Another
Calcutta High Court · (1874) 09 CAL CK 0002
High Courts07 Sept 1874
Eshan Chunder Bose Vs Prannath Nag
Calcutta High Court · (1874) 09 CAL CK 0004
High Courts20 Aug 1874
Nilmadhub Mookerjee Vs Dookeeram Khottah and Others
Calcutta High Court · (1874) 08 CAL CK 0002
High Courts19 Aug 1874Allowed
Kheeroo Mundul Vs Gungadeen Misser and Another
Calcutta High Court · (1874) 08 CAL CK 0006
High Courts14 Aug 1874Allowed
Mitta Kunth Audhi Carry Vs Neerunjun Audhicarry and Others
Calcutta High Court · (1874) 08 CAL CK 0005
High Courts04 Aug 1874Dismissed
Chunder Mohun Roy and Others Vs Mohesh Chunder Roy and Others
Calcutta High Court · (1874) 08 CAL CK 0004
High Courts03 Aug 1874Allowed
Syed Enayet Hossein Alias Dhunnoo Meah Vs Muddun Moonee Shahoon
Calcutta High Court · (1874) 08 CAL CK 0003
High Courts21 Jul 1874
Madhub Chunder Poramanick Vs Rajcoomar Doss and Others
Calcutta High Court · (1874) 07 CAL CK 0003
High Courts13 Jul 1874
Aandakrishna Bose and Another Vs W. Verner
Calcutta High Court · (1874) 07 CAL CK 0004