High Courts08 Jul 1874Dismissed
Rani Shamasoondree Debea and Others Vs The Collector of Rajshahye
Calcutta High Court · (1874) 07 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1874
57 judgments · page 2 of 3
High Courts25 Jun 1874Allowed
Gobind Chunder Mookerjee Vs Doorgapersad Baboo and Others
Calcutta High Court · (1874) 06 CAL CK 0002
High Courts23 Jun 1874
Sumessar Panday and Others Vs Rughu Nundun Rain
Calcutta High Court · (1874) 06 CAL CK 0004
High Courts17 Jun 1874Dismissed
C. Halford Vs The East Indian Railway Company
Calcutta High Court · (1874) 06 CAL CK 0001
High Courts02 Jun 1874
G. Peters Vs T.Z. Manuk and Others
Calcutta High Court · (1874) 06 CAL CK 0005
High Courts28 May 1874
Ramcoomar Koondu and Another Vs Chunderkant Mookerjee
Calcutta High Court · (1874) 05 CAL CK 0004
High Courts18 May 1874
Monmohinee Debi Vs The Secretary of State
Calcutta High Court · (1874) 05 CAL CK 0001
High Courts14 May 1874
Haran Chandra Mookerjee Vs Nandagopal Muttylall and Another
Calcutta High Court · (1874) 05 CAL CK 0007
High Courts09 May 1874Allowed
The Queen Vs Mussamut Itwarya
Calcutta High Court · (1874) 05 CAL CK 0003
High Courts07 May 1874Dismissed
Denonath Gangooly Vs Nursing Proshad Dass and Others
Calcutta High Court · (1874) 05 CAL CK 0005
High Courts06 May 1874
Gopikrishnagossami Vs Nilkomul Banerjee and Others
Calcutta High Court · (1874) 05 CAL CK 0002
High Courts05 May 1874
Thakoor Kapilnauth Sahai Deo Vs The Government
Calcutta High Court · (1874) 05 CAL CK 0009
High Courts29 Apr 1874Allowed
Hosseina Bibi Vs James Smith
Calcutta High Court · (1874) 04 CAL CK 0001
High Courts22 Apr 1874
Narendra Narayan Roy Chowdhry Vs Ishan Chandra Sen
Calcutta High Court · (1874) 04 CAL CK 0005
High Courts22 Apr 1874
Krishna Kishore Poddar Vs Woomesh Chunder Roy And Another
Calcutta High Court · (1874) 04 CAL CK 0004
High Courts22 Apr 1874
A.B. Mackintosh Vs Kashinath Biswas and Others
Calcutta High Court · (1874) 04 CAL CK 0002