High Courts28 Sept 1863
Fakir Rawot and Others Vs Sheikh Emambaksh
Calcutta High Court · (1863) 09 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1863
14 judgments · page 1 of 1
High Courts26 Aug 1863
Raghu Ram Biswas Vs Ram Chandra Dobay
Calcutta High Court · (1863) 08 CAL CK 0003
High Courts25 Aug 1863
Baboo Lachmipat Sing Vs Mahomed Mooneer
Calcutta High Court · (1863) 08 CAL CK 0002
High Courts21 Aug 1863
Gourmonee Goopto Vs Mudun Mohan Roy
Calcutta High Court · (1863) 08 CAL CK 0001
High Courts07 Jul 1863
Bhubun Mohun Biswas Vs Ram Kanth Chowdhry
Calcutta High Court · (1863) 07 CAL CK 0002
High Courts12 Jun 1863
Iswar Chandra Mitter and Others Vs Shamasundari Dasi
Calcutta High Court · (1863) 06 CAL CK 0002
High Courts03 Jun 1863
Ananda Mayi Dasi Vs Patit Pabuni Dasi and Others
Calcutta High Court · (1863) 06 CAL CK 0003
High Courts01 Jun 1863
Misri Kooer Vs Maharaja Maheswar Buksh Sing and Another Sriongo Kooer Vs Maharaja Maheswar Buksh Sing
Calcutta High Court · (1863) 06 CAL CK 0001
High Courts11 Apr 1863
Rani Swarnamayi and Others Vs Annada Gobind Chowdhry and Others
Calcutta High Court · (1863) 04 CAL CK 0001
High Courts18 Mar 1863
Biswambhar Misser and Others Vs Ganpat Misser
Calcutta High Court · (1863) 03 CAL CK 0001
High Courts19 Feb 1863
Purnima Chowdrain and Others Vs Nittanand Shah and Others
Calcutta High Court · (1863) 02 CAL CK 0002
High Courts19 Feb 1863
Maharani Indrajit Koonwari Vs Chokowari Sahu
Calcutta High Court · (1863) 02 CAL CK 0001