High Courts19 Dec 1946
Prokash Chandra Ghose and Others Vs Mahima Ranjan Chakravartty and Others
Calcutta High Court · AIR 1947 Cal 320
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 1 of 14
High Courts18 Dec 1946
Subimal Chandra Chatterjee Vs Corporation of Calcutta
Calcutta High Court · AIR 1947 Cal 369
Calcutta Municipal Act, 1923 — Section 205
High Courts18 Dec 1946
Emperor Vs Provat Ranjan Misra and Another
Calcutta High Court · (1946) 12 CAL CK 0005
High Courts17 Dec 1946
Kala Chand Chunder Vs Fatehdin and Others
Calcutta High Court · (1946) 12 CAL CK 0018
High Courts17 Dec 1946Dismissed
Surja Kanta Jana and Another Vs Sm. Nishu Bala Debi and Others
Calcutta High Court · (1946) 12 CAL CK 0016
High Courts17 Dec 1946
Kalachand Chunder Vs Fatehdin and others
Calcutta High Court · (1946) 12 CAL CK 0015
High Courts17 Dec 1946
Birendra Nath Raha Vs Mir Mahabubar Rahaman and Others
Calcutta High Court · AIR 1947 Cal 332
Land Improvement Loans Act, 1883 — Section 7(1)
High Courts16 Dec 1946
HOWARD DE WALDEN (LORD) Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1942) 10 ITR 90
Finance Act, 1936 — Section 11
High Courts12 Dec 1946Dismissed
Uday Chand Mahtab Maharaja Dhiraj Bahadur of Burdwan Vs Province of Bengal and Others
Calcutta High Court · (1946) 12 CAL CK 0017
High Courts11 Dec 1946
Durga Charan Singha and Another Vs Isamuddin Mahmud
Calcutta High Court · AIR 1948 Cal 6
Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 312, 384
High Courts10 Dec 1946Dismissed
The Registered Jessore Loan Co. Ltd. Vs Srimati Sital Bala Debi and Another
Calcutta High Court · (1946) 12 CAL CK 0014
High Courts10 Dec 1946
Gurupada Roy Vs Pashupatinath Malia and Another
Calcutta High Court · AIR 1948 Cal 78
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 379
High Courts10 Dec 1946
Nanda Kumar Burdhan and Another Vs The Governor-General in Council
Calcutta High Court · (1946) 12 CAL CK 0008
High Courts09 Dec 1946
Kishori Ranjan Nandi and Others Vs Province of Bengal
Calcutta High Court · (1946) 12 CAL CK 0006
High Courts06 Dec 1946Dismissed
Abdul Karim Mondal and Others Vs Tara Prasad Sukul
Calcutta High Court · (1946) 12 CAL CK 0002
High Courts05 Dec 1946
Howrah Municipality Vs Jagabandhu Banerji
Calcutta High Court · (1946) 12 CAL CK 0009
High Courts02 Dec 1946
Aswini Kumar Roy and others Vs Debendra Kumar Lodh and others
Calcutta High Court · (1946) 12 CAL CK 0007
High Courts02 Dec 1946Allowed
Aswini Kumar Roy and Others Vs Debendra Kumar Lodh and Others
Calcutta High Court · (1946) 12 CAL CK 0001
High Courts29 Nov 1946
Tarak Nath Dhar Vs Sm. Sneharani Dhar
Calcutta High Court · (1946) 11 CAL CK 0004