High Courts29 Nov 1946Dismissed
Aparna Charan Mahajan and Others Vs Elahabux
Calcutta High Court · (1946) 11 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 2 of 14
High Courts28 Nov 1946
Dwijendra Kumar Roy and Others Vs Ram Ranjan Hati and Others
Calcutta High Court · (1946) 11 CAL CK 0012
High Courts28 Nov 1946
Anukul Chandra Chakravarty Vs Province of Bengal, Pabna Collectorate and Others
Calcutta High Court · AIR 1947 Cal 374
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts27 Nov 1946Dismissed
Surendra Nath Ghose and Others Vs Moti Lall Sen and Others
Calcutta High Court · (1946) 11 CAL CK 0015
High Courts25 Nov 1946
Pratap Chandra Chakrabarty Vs Jyotsna Nath Choudhury
Calcutta High Court · AIR 1948 Cal 112
Goalpara Tenancy Act, 1929 — Article 6
High Courts22 Nov 1946
Sanat Kumar Mukerjee and Others Vs Tarapada Dutta and Another
Calcutta High Court · AIR 1948 Cal 36
High Courts22 Nov 1946
Ahamad Mea Vs Gunu Mea
Calcutta High Court · AIR 1948 Cal 105
Bengal Agricultural Debtors Act, 1936 — Section 37A
High Courts21 Nov 1946Dismissed
Manindra Nath Banerjee Vs A.K. Fazlul Huq
Calcutta High Court · (1946) 11 CAL CK 0011
High Courts20 Nov 1946
Sahebzada Hafiz Syed Mohammed Hashmi Vs The Commissioner of Wakfs, Bengal
Calcutta High Court · (1946) 11 CAL CK 0001
High Courts19 Nov 1946
Krishna Chandra Vs Radha Kanta Saha Choudhury and Others
Calcutta High Court · AIR 1948 Cal 111
Bengal Tenancy Act, 1885 — Section 168A
High Courts18 Nov 1946
Sailesh Nath Bisi Vs J. Chaudhuri and Others
Calcutta High Court · (1946) 11 CAL CK 0014
High Courts15 Nov 1946
V. Appalnarsiah Vs P. Venkata Rao
Calcutta High Court · AIR 1947 Cal 350
Bengal Agricultural Debtors Act, 1936 — Section 34, 8
High Courts14 Nov 1946
Jahiruddin Gain and Others Vs Mohammad Shoukat Ali Biswas and Others
Calcutta High Court · (1946) 11 CAL CK 0003
High Courts27 Aug 1946
Surendra Kumar Karforma and Another Vs Saranan Dutt
Calcutta High Court · (1946) 08 CAL CK 0011
High Courts26 Aug 1946
Sm. Karunamoyee Debi Vs Sm. Maya Moyi Debi and Others
Calcutta High Court · AIR 1948 Cal 84
Stamp Act, 1899 — Section 36
High Courts14 Aug 1946
Mati Lal Shah Vs Chandra Kanta Sarkar and Others
Calcutta High Court · AIR 1947 Cal 1
Bengal Agricultural Debtors Act, 1936 — Section 20, 34Civil Procedure Code, 1908 (CPC) — Section 47Government of India Act, 1915 — Section 107(1)
High Courts13 Aug 1946Allowed
Chatra Co-Operative Society Ltd. Vs Satkari Mukherjee and Others
Calcutta High Court · (1946) 08 CAL CK 0004