High Courts18 Jul 1946
Rahim Bux Talukdar and Another Vs Kanakalata Choudhurani
Calcutta High Court · AIR 1947 Cal 255
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 4 of 14
High Courts17 Jul 1946Allowed
Wahed Bux Sardar and Another Vs Hanif Sardar and Others
Calcutta High Court · (1946) 07 CAL CK 0040
High Courts17 Jul 1946
Shyam Sing Vs Saibalini Ghose
Calcutta High Court · AIR 1947 Cal 183
Criminal Procedure Code, 1898 (CrPC) — Section 488Divorce Act, 1869 — Section 17Evidence Act, 1872 — Section 112
High Courts16 Jul 1946Dismissed
Aparna Charan Sil Sarma Vs Suresh Chandra Das
Calcutta High Court · (1946) 07 CAL CK 0033
High Courts16 Jul 1946
O.C. Ganguly Vs Kamalpat Sing Dugar
Calcutta High Court · AIR 1947 Cal 236
Easements Act, 1882 — Section 52
High Courts15 Jul 1946Dismissed
Ram Hari De Vs Niranjan Krishna Das and Co.
Calcutta High Court · (1946) 07 CAL CK 0016
High Courts12 Jul 1946Allowed
Sm. Monomohini Choudhurani Vs Jabedulla Mia and Others
Calcutta High Court · (1946) 07 CAL CK 0022
High Courts11 Jul 1946Dismissed
Satish Chandra Nath and Others Vs Barada Prosad Mondal
Calcutta High Court · (1946) 07 CAL CK 0035
High Courts11 Jul 1946
Subodh Chand Mitter Vs Bhagwandas Sha
Calcutta High Court · AIR 1947 Cal 353
Transfer of Property Act, 1882 — Section 108(h)
High Courts11 Jul 1946
Ramadhin Singh Vs P. Metharam and Another
Calcutta High Court · AIR 1948 Cal 342
Penal Code, 1860 (IPC) — Section 323, 504
High Courts11 Jul 1946
Hari Charan Nath and Others Vs Barada Prasad Mondal and Another
Calcutta High Court · AIR 1947 Cal 325
Bengal Money lenders Act, 1940 — Section 36(2)(b)
High Courts11 Jul 1946
Commissioners of Pabna Municipality Vs Naba Gobinda Choudhury
Calcutta High Court · AIR 1947 Cal 245
Bengal Municipal Act, 1932 — Section 138
High Courts11 Jul 1946
Surendra Nath Das Vs Sm. Sukumari Debi
Calcutta High Court · (1946) 07 CAL CK 0005
High Courts10 Jul 1946Allowed
Birajanath Chowdhury Vs Jitendra Narayan Deb Chowdhury and Others
Calcutta High Court · (1946) 07 CAL CK 0003
High Courts09 Jul 1946
P.K. Banerjee Vs L.J. Simonds and Another
Calcutta High Court · AIR 1947 Cal 307
Specific Relief Act, 1877 — Section 45
High Courts08 Jul 1946Dismissed
Bhujanga Bhusan Mukhopadhyaya Vs Bibhuti Bhusan Mukhopadhyaya
Calcutta High Court · (1946) 07 CAL CK 0038
High Courts08 Jul 1946
Raigarh Jute Mills Ltd. Vs Commissioners for the Port of Calcutta
Calcutta High Court · AIR 1947 Cal 98
Evidence Act, 1872 — Section 114, 114(g)Railways Act, 1890 — Section 77
High Courts05 Jul 1946
Kali Das Mukherji and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 16
Penal Code, 1860 (IPC) — Section 147, 427
High Courts04 Jul 1946Dismissed
Kanhyalal Kanodia Vs Select Pictures Circuit
Calcutta High Court · (1946) 07 CAL CK 0034