High Courts11 Aug 1946
The Attorney-General of Ontario and Others Vs The Attorney-General Of Canada and Others
Calcutta High Court · (1946) 08 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 3 of 14
High Courts09 Aug 1946
Keshab Lal Rudra and Another Vs Ivarani Rudra
Calcutta High Court · AIR 1947 Cal 176
Provident Funds Act, 1925 — Section 5
High Courts08 Aug 1946
Ram Kumar Sarogi Vs Babulal Goenka
Calcutta High Court · AIR 1947 Cal 339
Electricity Act, 1910 — Section 40
High Courts02 Aug 1946
Kanai Lal Ghosal and Others Vs Kumar Purnendu Nath Tagore and Others
Calcutta High Court · (1946) 08 CAL CK 0005
High Courts01 Aug 1946Dismissed
Taramoni Dassi and Others Vs Kalipada Haldar and Others
Calcutta High Court · (1946) 08 CAL CK 0010
High Courts01 Aug 1946
Mahendra Nath Sardar and Others Vs Kali Pada Haldar and Others
Calcutta High Court · AIR 1947 Cal 249
Bengal Tenancy Act, 1885 — Section 25G(5)
High Courts31 Jul 1946
East and West Transport Service Vs The Noakhali Union Bank Ltd.
Calcutta High Court · (1946) 07 CAL CK 0029
High Courts31 Jul 1946
Brojadulal Dhar and Others Vs Khoiruma Khatun Choudhurani
Calcutta High Court · AIR 1947 Cal 248
Bengal Tenancy Act, 1885 — Section 168A
High Courts31 Jul 1946
Muhammad Kazim Ali and Another Vs Ramesh Chandra Sil
Calcutta High Court · AIR 1947 Cal 270
Bengal Money Lenders Act, 1940 — Section 36
High Courts31 Jul 1946
Mafzalar Rahman Choudhury and Others Vs Sreejukta Karimannessa Begum and Others
Calcutta High Court · AIR 1947 Cal 241
Civil Procedure Code, 1908 (CPC) — Section 80Public Demands Recovery Act — Section 7
High Courts30 Jul 1946Dismissed
Jamil Khatun Vs Kssetra Mohan Biswas and Others
Calcutta High Court · (1946) 07 CAL CK 0036
High Courts30 Jul 1946
Saibalini Gupta Vs Uma Sundari
Calcutta High Court · AIR 1947 Cal 275
Bengal Money Lenders Act, 1940 — Section 82(2)(e)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jul 1946
Sabitri Sundari Peshakar Vs Jalekha Bai and Others
Calcutta High Court · AIR 1947 Cal 244
High Courts25 Jul 1946
Bepin Chandra Datta and another Vs Sita Nath Das Munshi and others
Calcutta High Court · (1946) 07 CAL CK 0009
High Courts25 Jul 1946Dismissed
Bepin Chandra Dutta and Another Vs Sita Nath Dab Munshi and Others
Calcutta High Court · (1946) 07 CAL CK 0008
High Courts24 Jul 1946
Emperor Vs Provash Chandra Shome and Others
Calcutta High Court · (1946) 07 CAL CK 0039
High Courts24 Jul 1946Dismissed
Modi Bros. Vs S. Mahabir and Bros.
Calcutta High Court · (1946) 07 CAL CK 0030
High Courts24 Jul 1946
Madholal Agarwalla Vs Emperor
Calcutta High Court · AIR 1947 Cal 280
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 13(2)
High Courts23 Jul 1946Dismissed
Tin Cori Mondal Vs Upendra Nath Punja and Others
Calcutta High Court · (1946) 07 CAL CK 0025
High Courts19 Jul 1946
Sachindra Kumar Chaudhuri and Another Vs S.K. Rahamaddin and Others
Calcutta High Court · (1946) 07 CAL CK 0037