High Courts20 Dec 1918
Ohi Bhusan Adhikary and Another Vs Emperor
Calcutta High Court · 50 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 1 of 27
High Courts20 Dec 1918
Mahendra Nath Chatterjee Vs Lalit Mohan Datta
Calcutta High Court · (1919) ILR (Cal) 746 : 53 Ind. Cas. 854
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts20 Dec 1918
Ohi Bhusan Adhikari Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 741
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
High Courts19 Dec 1918
Pyari Mohan Shaha and Another Vs Harish Chandra Shaha
Calcutta High Court · AIR 1919 Cal 207 : 49 Ind. Cas. 923
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts18 Dec 1918
Chand Mohatab Bahadur Vs Sarat Chandra Adhya and Others
Calcutta High Court · 51 Ind. Cas. 909
Bengal Tenancy Act, 1885 — Section 12
High Courts13 Dec 1918
Chowdhuri Meah and Others Vs Emperor
Calcutta High Court · 50 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts13 Dec 1918
Sarada Sundari Dasya Vs Gangahari Saha and Others
Calcutta High Court · 52 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Sarada Sundari Dassya Vs Gangahari Saha
Calcutta High Court · (1919) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Jatindra Nath Bose and Others Vs Sarat Chandra Addya
Calcutta High Court · 51 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Dec 1918
Kurshed Ali and Others Vs Dinanath Surma and Others
Calcutta High Court · AIR 1919 Cal 431 : 49 Ind. Cas. 802
High Courts13 Dec 1918
Upendra Nath Biswas and Others Vs Shib Kumari Debi
Calcutta High Court · AIR 1919 Cal 393 : 52 Ind. Cas. 616
Guardians and Wards Act, 1890 — Section 29, 30Probate and Administration Act, 1881 — Section 90(2)
High Courts12 Dec 1918
The Midnapur Zemindary Company Limited Vs Abinash Chundra Mitra and Others Abinash Chundra Mitra and Others Vs Srimati Promodini Dasi and Others
Calcutta High Court · 50 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 95
High Courts11 Dec 1918
Jogendra Narain Roy Chowdhury Vs Kiran Chandra Roy
Calcutta High Court · AIR 1919 Cal 424 : (1919) ILR (Cal) 730
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts11 Dec 1918
Jogendra Narain Ray Chowdhury Vs Rai Kiran Chandra Ray Bahadur and Another and Janaki Nath Biswas and Others
Calcutta High Court · 50 Ind. Cas. 406
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts10 Dec 1918
Re Suresh Chunder Gooyee and Others
Calcutta High Court · AIR 1919 Cal 337 : 51 Ind. Cas. 654
High Courts09 Dec 1918
Dwarkanath Roy and Others Vs Fanindra Nath Roy and Others
Calcutta High Court · 49 Ind. Cas. 262
High Courts06 Dec 1918
Raja Bejoy Singh Dudhuria Vs Kumudi Kanta Talukdar and Others
Calcutta High Court · AIR 1919 Cal 414 : 49 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Section 113Contract Act, 1872 — Section 16, 25(2)
High Courts05 Dec 1918Dismissed
Kali Krishna Chowdhury Vs Ara Prasanna Chongdar and Others
Calcutta High Court · (1918) 12 CAL CK 0003
High Courts05 Dec 1918
Bipin Chandra Sarkar and Others Vs Basanta Kumar Chakrayarti and Another
Calcutta High Court · 59 Ind. Cas. 454
High Courts04 Dec 1918
Ghasita Vs Emperor
Calcutta High Court · 51 Ind. Cas. 476
Penal Code, 1860 (IPC) — Section 379, 75