High Courts28 Nov 1918
Monmotha Nath Santra Madak Vs Raja Peary Mohan Mukerjee and Others
Calcutta High Court · 52 Ind. Cas. 180
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 2 of 27
High Courts27 Nov 1918
Binode Behari Mukherjee Vs Maizuddin Sareng
Calcutta High Court · AIR 1919 Cal 77(1) : 49 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 153
High Courts26 Nov 1918
Shasti Charan Biswas Vs Nakul Chandra Barua and Others
Calcutta High Court · 49 Ind. Cas. 959
Bengal Tenancy Act, 1885 — Section 27, 37
High Courts26 Nov 1918
Ram Prosad Pandey, and on his death his heirs and legal representative, Boidya Nath Pandey and Others Vs Debi Prosad Deb
Calcutta High Court · 49 Ind. Cas. 974
Transfer of Property Act, 1882 — Section 106, 116
High Courts26 Nov 1918
Sova Chand Bhutoria Vs Hurry Bux Deora and Others
Calcutta High Court · 53 Ind. Cas. 46
Limitation Act, 1908 — Article 158, 12
High Courts25 Nov 1918
Jogendra Narayan Ray Vs Durga Charan Guha Thakurta
Calcutta High Court · 52 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
High Courts25 Nov 1918
Juadulla and Others Vs Sheikh Bakshi
Calcutta High Court · AIR 1919 Cal 416 : 49 Ind. Cas. 519
Bengal Landlord and Tenant Procedure Act, 1869 — Section 102
High Courts25 Nov 1918
Hari Charan Dutta and Others Vs Nibaran Chandra Das and Others
Calcutta High Court · AIR 1919 Cal 449 : 50 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 22(1), 49
High Courts22 Nov 1918
Harihar Roy Vs Emperor
Calcutta High Court · AIR 1919 Cal 156(1) : 52 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 190(1)(b), 190(1)(c), 4(1)(h)Penal Code, 1860 (IPC) — Section 384
High Courts21 Nov 1918Allowed
Profulla Kumar Sen and Others Vs Nawab Sir Salimulla Bahadur and Others
Calcutta High Court · (1918) 11 CAL CK 0013
High Courts20 Nov 1918
Bodhi Ram and Another Vs Musammat Menda
Calcutta High Court · 49 Ind. Cas. 514
High Courts20 Nov 1918
Kumud Behary Pal Vs Hari Charan Sardar
Calcutta High Court · (1919) ILR (Cal) 717 : 53 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 46 Rule 1
High Courts19 Nov 1918
Augrahit Napit Vs Nabnatannessa Bibi
Calcutta High Court · AIR 1919 Cal 122 : 49 Ind. Cas. 798
High Courts15 Nov 1918
Mon Mohan Dutta and Others Vs Mohamed Hatim and Others
Calcutta High Court · 49 Ind. Cas. 245
High Courts15 Nov 1918
Shadaya Chandra Shaha Vs Kalinath Saha and Others
Calcutta High Court · 49 Ind. Cas. 267
Bengal Tenancy Act, 1885 — Section 182
High Courts08 Nov 1918
Fuzlar Rahaman Vs Abedor Rahaman and Another
Calcutta High Court · 49 Ind. Cas. 495
High Courts01 Nov 1918
Nezamaddi and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 839
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts24 Oct 1918
Nagendro Nath Biswas Vs Rakhal Das Sinha and Others
Calcutta High Court · 49 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188
High Courts22 Oct 1918
Srilal Chamaria and Another Vs Emperor
Calcutta High Court · 48 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 107, 108, 109, 116