High Courts01 Oct 1918
Radha Kissen Goenka Vs Fateh Chand Borah
Calcutta High Court · 59 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 403
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 3 of 27
High Courts24 Sept 1918
Mohini Mohan Ghose Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 635 : 54 Ind. Cas. 56
High Courts30 Aug 1918
Radha Kant Aich and Another Vs The Sectery of State for India in Council
Calcutta High Court · AIR 1919 Cal 281 : 50 Ind. Cas. 94
High Courts28 Aug 1918
Krishnadhon Ghose and Another Vs Mahendra Nath Dutt
Calcutta High Court · 48 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 403(4), 530(k)Penal Code, 1860 (IPC) — Section 408, 409, 477A
High Courts28 Aug 1918
Beni Madhab Kundu Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 212
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Aug 1918
Kunja Behari Ghose Vs Lalit Mohun Singh Roy
Calcutta High Court · AIR 1919 Cal 162 : 50 Ind. Cas. 154
High Courts27 Aug 1918
Jagat Chandra Shaha Vs Birendra Nath Dutta Choudhury and Others
Calcutta High Court · 49 Ind. Cas. 805
Bengal Landlord and Tenant Procedure Act, 1869 — Section 21Contract Act, 1872 — Section 74
High Courts26 Aug 1918
Sital Singh and Others Vs Emperor
Calcutta High Court · 54 Ind. Cas. 53
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Superintendent and Remembrancer of Legal Affairs Vs Tularam Barodia
Calcutta High Court · 49 Ind. Cas. 490
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Legal Remembrancer Vs Tularam Barodia
Calcutta High Court · (1919) ILR (Cal) 544
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Kailash Chandra Pal and Another Vs Emperor
Calcutta High Court · AIR 1919 Cal 367 : 49 Ind. Cas. 106
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Sital Singh Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 700
Evidence Act, 1872 — Section 10, 54Penal Code, 1860 (IPC) — Section 120, 420
High Courts26 Aug 1918
Kailash Chandra Pal Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 712
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 1918
Alimuddi Bepari Vs Chintaharan Mukhopadhyay
Calcutta High Court · 51 Ind. Cas. 403
Bengal Tenancy Act, 1885 — Section 49, 85(2)
High Courts23 Aug 1918
Abha Munshi Vs Kamu Molla
Calcutta High Court · 48 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Section 18
High Courts23 Aug 1918
Kufiluddin Sarkar Vs Emperor
Calcutta High Court · 49 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts23 Aug 1918
Azem Ali Vs Emperor
Calcutta High Court · 48 Ind. Cas. 687a
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts23 Aug 1918
Bejoy Krishna Pal Vs Balai Chand Bhandari
Calcutta High Court · 48 Ind. Cas. 683
Penal Code, 1860 (IPC) — Section 325, 504
High Courts23 Aug 1918
Harihar Roy Vs Emperor
Calcutta High Court · AIR 1919 Cal 383
Penal Code, 1860 (IPC) — Section 384Police Act, 1861 — Section 8