High Courts23 Dec 2015Allowed

Chandan Yadav and Others Vs State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 215, 313, 428, 446, 464Evidence Act, 1872 - Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 19, 20, 20(b)(II)(b), 24
High Courts22 Dec 2015Dismissed

Susanta Ghosh Vs The State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0055

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 173, 173(2), 173(8)