High Courts21 Jan 2015Dismissed

Kala Raman Vs Ravi Ranganathan

Calcutta High Court · AIR 2015 Cal 248 : (2015) 1 CALLT 534 : (2015) 4 CHN 520 : (2015) 2 DMC 285

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 12(1)(c)Contract Act, 1872 - Section 17Hindu Marriage Act, 1955 - Section 12, 12(1)(c), 13, 13B, 5
High Courts20 Jan 2015Dismissed

Amber Majumdar Vs The State of West Bengal and Others

Calcutta High Court · (2015) 3 CCR 279 : (2015) 4 CHN 249 : (2015) CriLJ 1510 : (2015) 4 RCR(Civil) 423 : (2015) 3 RCR(Criminal) 136

Criminal Procedure Code, 1973 (CrPC) - Section 482, 97Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 344