High Courts22 Dec 1927
Madhu Molla Vs Babonsa Karikar and Others
Calcutta High Court · AIR 1928 Cal 565
Registration Act, 1877 — Section 32
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 1 of 20
High Courts22 Dec 1927
Swarnamanjuri Dassi Vs Secy. of State
Calcutta High Court · AIR 1928 Cal 522
Land Acquisition Act, 1894 — Section 23
High Courts22 Dec 1927
In Re: Vernon Milward Bason
Calcutta High Court · AIR 1928 Cal 729
Income Tax Act, 1922 — Section 16
High Courts22 Dec 1927
B.N. Elias Vs Secy. of State
Calcutta High Court · AIR 1929 Cal 20 : 108 Ind. Cas. 251
Land Acquisition Act, 1894 — Section 23, 23(3)
High Courts21 Dec 1927
Kedar Nath Bose Vs Gobinda Chandra Das and Others
Calcutta High Court · 108 Ind. Cas. 242
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 108(h)
High Courts21 Dec 1927
Rama Nath Naskar and Others Vs Tarak Nath Banerjee and Others
Calcutta High Court · AIR 1928 Cal 305
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1927
Nibaran Chandra Sikdar Vs Abdul Hakim and Others
Calcutta High Court · AIR 1928 Cal 418
Specific Relief Act, 1877 — Section 9
High Courts20 Dec 1927
Indra Mohan Roy Vs Emperor
Calcutta High Court · AIR 1928 Cal 410 : 110 Ind. Cas. 326
Motor Vehicles Act, 1914 — Section 16
High Courts20 Dec 1927
In Re: K.C. Bannerjee, Official Receiver
Calcutta High Court · AIR 1928 Cal 402
Land Acquisition Act, 1894 — Section 31
High Courts20 Dec 1927
Ramesh Chandra Patranabis Vs Birajasundari Gupta and Others
Calcutta High Court · AIR 1928 Cal 349 : 108 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1908 — Section 18
High Courts20 Dec 1927
In Re: K.C. Bonnerjee, Official Receiver
Calcutta High Court · 107 Ind. Cas. 738
High Courts19 Dec 1927
Commissioners for the Port of Calcutta Vs Suraj Mull Jalan and Others
Calcutta High Court · AIR 1928 Cal 464
Calcutta Port Act, 1890 — Section 84
High Courts19 Dec 1927
Hara Chandra Mandal and Others Vs Mohananda Mondal and Others
Calcutta High Court · AIR 1928 Cal 299
High Courts16 Dec 1927
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 207
Calcutta Municipal Act, 1923 — Section 363, 364
High Courts16 Dec 1927
Doat Ali alias Sheik Deoat Ali Sarkar and Others Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 230
High Courts16 Dec 1927
Jyotish Chandra Sen Vs Har Chandra Saha and Others
Calcutta High Court · AIR 1928 Cal 234
High Courts15 Dec 1927
Nripendra Nath Das Vs Emperor
Calcutta High Court · AIR 1928 Cal 321 : 110 Ind. Cas. 97
Penal Code, 1860 (IPC) — Section 409
High Courts13 Dec 1927
Secretary of State for India Vs Breakwell and Co.
Calcutta High Court · AIR 1928 Cal 761
Land Acquisition Act, 1894 — Section 23(1)