High Courts13 Dec 1927
In Re: Howrah-Amta Light Ry. Co. Ltd.
Calcutta High Court · 115 Ind. Cas. 33
Income Tax Act, 1961 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 2 of 20
High Courts13 Dec 1927
Corporation of Calcutta Vs Jalajbasini Debi
Calcutta High Court · AIR 1928 Cal 450
Calcutta Municipal Act, 1923 — Section 141
High Courts13 Dec 1927
Gangasagar Ananda Mohan Saha Vs Commissioner of Income Tax
Calcutta High Court · AIR 1928 Cal 836
Income Tax Act, 1922 — Section 66(3)
High Courts12 Dec 1927
Nisi Kanta Das and Others Vs Brojendra Nath Pal and Others
Calcutta High Court · AIR 1928 Cal 298
Bengal Tenancy Act, 1885 — Section 103(A)
High Courts08 Dec 1927
Ananda Bandhu Das and Others Vs Ambica Charan Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 412
Succession Act, 1925 — Section 269
High Courts07 Dec 1927
Suresh Chandra Banerjee and Others Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 309 : 110 Ind. Cas. 449
Evidence Act, 1872 — Section 183Penal Code, 1860 (IPC) — Section 400
High Courts07 Dec 1927
Mahendra Nath Biswas Vs Charu Chandra Bose and Another
Calcutta High Court · AIR 1928 Cal 396
Specific Relief Act, 1877 — Section 42
High Courts06 Dec 1927
Kuarmony Singh Mandhata Vs Dashrathi Pati and Others
Calcutta High Court · AIR 1928 Cal 570
Bengal Tenancy Act, 1885 — Section 32(b)
High Courts05 Dec 1927
Mangal Chand Bagmall Vs River Steam Navigation Co. Ltd. and Another
Calcutta High Court · AIR 1928 Cal 490 : 108 Ind. Cas. 591
High Courts05 Dec 1927
Mohan Lal Golchha and Others Vs Kasimuddin Shaikh and Others
Calcutta High Court · AIR 1928 Cal 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Buksha and Others
Calcutta High Court · 107 Ind. Cas. 723
High Courts05 Dec 1927
Kedar Nath Mahto and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 83
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 149, 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Baksh and Others
Calcutta High Court · AIR 1928 Cal 306
High Courts05 Dec 1927
B.N. Ry. Co. Ltd. Vs Tara Prosad Maity
Calcutta High Court · AIR 1928 Cal 504 : 108 Ind. Cas. 37
Penal Code, 1860 (IPC) — Section 425
High Courts05 Dec 1927
Emperor Vs Ram Chandra Roy
Calcutta High Court · AIR 1928 Cal 732
Penal Code, 1860 (IPC) — Section 307, 395
High Courts05 Dec 1927
Umesh Chandra Manna Vs Amar Nath Jana
Calcutta High Court · AIR 1929 Cal 158 : 114 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts05 Dec 1927
Kedar Nath Mahato and Others, Ganesh Das and Others and Imam Ali and Others Vs Emperor
Calcutta High Court · 108 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 279, 326
High Courts02 Dec 1927
Satya Narain Mohata Vs Emperor
Calcutta High Court · AIR 1928 Cal 675
Criminal Procedure Code, 1898 (CrPC) — Section 449
High Courts02 Dec 1927
Khenta Kamini Dutt Vs Aswini Kumar Dutt and Others
Calcutta High Court · AIR 1928 Cal 424
High Courts02 Dec 1927
Karma Urang Vs Emperor
Calcutta High Court · AIR 1928 Cal 238 : 114 Ind. Cas. 159
Penal Code, 1860 (IPC) — Section 84