High Courts17 Nov 1927
Jewraj Khariwal Vs Doyal Chand Johury and Another
Calcutta High Court · AIR 1928 Cal 211
Provincial Insolvency Act, 1920 — Section 69, 70
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 4 of 20
High Courts17 Nov 1927
Bhupendra Mohan Pal Choudhuri Vs Jatindar Chandra Bose
Calcutta High Court · 115 Ind. Cas. 571
High Courts16 Nov 1927
Sambhunath Basak and Another Vs Abdul Kader and Others
Calcutta High Court · AIR 1928 Cal 247
High Courts16 Nov 1927
Jotirmoy Goswamy and Others Vs Guru Gobinda Goswami and Others
Calcutta High Court · AIR 1928 Cal 273a
High Courts15 Nov 1927
Ambika Ranjan Majumdar Vs Manikganj Loan Office Ltd.
Calcutta High Court · AIR 1928 Cal 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 5
High Courts15 Nov 1927
Hazrat Gul Khan Vs Emperor
Calcutta High Court · AIR 1928 Cal 430
Penal Code, 1860 (IPC) — Section 302
High Courts14 Nov 1927
Nahar Lal Shah and Another Vs Baij Nath Shah and Others
Calcutta High Court · AIR 1928 Cal 385 : 113 Ind. Cas. 855
Registration Act, 1908 — Section 21
High Courts11 Nov 1927
Ezra Meyer Aaron Cohen Vs Kumar Debendra Lall Khan
Calcutta High Court · AIR 1928 Cal 89
Transfer of Property Act, 1882 — Section 108, 114
High Courts10 Nov 1927
Keshub Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 397
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1927
Chandra Nath Sen and Another Vs Nagendra Nath Ganguly
Calcutta High Court · AIR 1928 Cal 263a
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Nov 1927
Jajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · 107 Ind. Cas. 473
High Courts10 Nov 1927
Ajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · AIR 1929 Cal 143
High Courts10 Nov 1927
Keshab Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · 116 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1927
Ahamadar Rahman Vs Dwip Chand Choudhury and Another
Calcutta High Court · AIR 1928 Cal 281
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts08 Nov 1927
Serajul Islam and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 645
Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 1927
Shyam Sundar Chakravarty Vs Titaghar Paper Mills Co. Ltd.
Calcutta High Court · AIR 1928 Cal 123
High Courts25 Aug 1927
Salam Chand Kannyaram Vs Joogul Kissore Ramdeo
Calcutta High Court · AIR 1928 Cal 462
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts24 Aug 1927
Superintendent and Legal Remembrancer Vs Jahey Sheikh and Another
Calcutta High Court · AIR 1928 Cal 228
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 395