High Courts24 Aug 1927
Nawab Bahadur of Murshidabad Vs Bhupendra Narayan Sinha Bahadur
Calcutta High Court · AIR 1927 Cal 965
Bengal Tenancy Act, 1885 — Section 68(2)Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 5 of 20
High Courts23 Aug 1927
Phanindra Krishna Dutt Vs Raja Promatha Nath Malia
Calcutta High Court · AIR 1928 Cal 421
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts22 Aug 1927
Rivers Steam Navigation Co. Ltd. and Another Vs Bisweswar Kundu
Calcutta High Court · AIR 1928 Cal 371
Carriers Act, 1865 — Section 10
High Courts22 Aug 1927
Jogendra Chandra Mukherji and Another Vs Monmohini Debi and Others
Calcutta High Court · AIR 1928 Cal 156
Bengal Tenancy Act, 1885 — Section 85
High Courts18 Aug 1927
Rosonali and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 787
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 109, 302, 324, 326, 467
High Courts17 Aug 1927
Krista Kishore Bose Vs Pancharam Maity
Calcutta High Court · AIR 1928 Cal 341
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Aug 1927
Jaynal Abedin and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1928 Cal 441
Registration Act, 1908 — Section 17(d)
High Courts16 Aug 1927
Jnanandra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · AIR 1928 Cal 275
High Courts16 Aug 1927
Jnanendra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · 107 Ind. Cas. 70
High Courts15 Aug 1927
Asim Krishna Deb Vs Sailesh Chandra Ghosh and Others
Calcutta High Court · AIR 1928 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Aug 1927
Surendra Nath Dutta and Others Vs Tripura Pada Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 215
High Courts15 Aug 1927
Tarangini Debi Vs Raj Krishna Mondal and Others
Calcutta High Court · 115 Ind. Cas. 520
High Courts12 Aug 1927
Mt. Fuli Bibi and Others Vs Khokai Mondal and Others
Calcutta High Court · AIR 1928 Cal 537
Evidence Act, 1872 — Section 115
High Courts11 Aug 1927
Bipradas Goswami Vs Sadhan Chandra Banerji
Calcutta High Court · AIR 1929 Cal 801
High Courts10 Aug 1927
Ramanath Bhattacharjee and Others Vs Jagannath Mondal and Others
Calcutta High Court · AIR 1928 Cal 169
Bengal Tenancy Act, 1885 — Section 50
High Courts09 Aug 1927
Krishnadhan Sardar and Others Vs Sital Parui and Others
Calcutta High Court · 115 Ind. Cas. 605
High Courts08 Aug 1927
Samsannessa Bibi and Another Vs Rahim Pramanik and Others
Calcutta High Court · AIR 1927 Cal 900
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Aug 1927
Arunadoya Chakrabarty and Others Vs Mahammad Ali and Others
Calcutta High Court · AIR 1928 Cal 138
Contract Act, 1872 — Section 43
High Courts05 Aug 1927
Man Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 408
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Aug 1927
Mon Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · 110 Ind. Cas. 338
Evidence Act, 1872 — Section 32(2)