High Courts25 Jul 1927
Akshoy Kumar Bhattacharjee and Others Vs Ashutosh Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 73
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 7 of 20
High Courts25 Jul 1927
Sailendra Nath Mahata Vs Satish Chandra Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 136
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1927
Sm. Jugal Kishore Debi Vs Baidya Nath Roy and Another
Calcutta High Court · AIR 1927 Cal 952
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 37Limitation Act, 1963 — Section 6, 7
High Courts22 Jul 1927
Gohali Saha and Others Vs Debendra Nath Mukherjee and Another
Calcutta High Court · AIR 1928 Cal 285
High Courts22 Jul 1927
Nripendra Nath Mukerji and Another Vs Dharendra Narayan Nandi and Others
Calcutta High Court · AIR 1928 Cal 115
Land Registration Act, 1876 — Section 78
High Courts22 Jul 1927
Magnamoyi Rai Vs Brojendra Lal Das Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 127
High Courts22 Jul 1927
Susil Kumar Biswas and Others Vs Rajani Kanta Chakrabutty and Others
Calcutta High Court · AIR 1927 Cal 737
High Courts22 Jul 1927
Mahesh Chandra Sadhu and Others Vs Jogendra Lal Sarkar and Others
Calcutta High Court · AIR 1928 Cal 222 : 107 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts21 Jul 1927
Madhu Sudan Kundu and Others Vs Chhalimaddin Ahammad and Others
Calcutta High Court · AIR 1928 Cal 167
High Courts21 Jul 1927
Mahim Chandra Saha and Others Vs Esahak Sikdar and Others
Calcutta High Court · AIR 1927 Cal 954
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar District Vs Sm. Achala Bala Devi and Others
Calcutta High Court · AIR 1928 Cal 106
High Courts20 Jul 1927
Jatindra Nath Mukerjee and Others Vs Suradhani Debi and Another
Calcutta High Court · AIR 1928 Cal 102
High Courts20 Jul 1927
Bhodai Sheikh Vs Barada Kanta Dutta
Calcutta High Court · AIR 1928 Cal 116
Specific Relief Act, 1877 — Section 9
High Courts20 Jul 1927
Nafar Chandra Pal Choudhury Vs Murali Mondal and Another
Calcutta High Court · AIR 1928 Cal 496
Bengal Tenancy Act, 1885 — Section 105
High Courts20 Jul 1927
Makram Ali Molla and Others Vs Abdul Hamid Molla and Others
Calcutta High Court · AIR 1927 Cal 880
High Courts20 Jul 1927
Dwarkanath Mandal and Another Vs Sreegobinda Choudhuri
Calcutta High Court · AIR 1927 Cal 906
Contract Act, 1872 — Section 59, 60
High Courts20 Jul 1927
Indu Bhusan Basu Vs Jatindra Nath Roy and Another
Calcutta High Court · 114 Ind. Cas. 148
Bengal Tenancy Act, 1885 — Section 148
High Courts20 Jul 1927
Gopal Lal Sanyal and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 751
Penal Code, 1860 (IPC) — Section 124A
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar Vs Srimati Achala Bala Devi and Others
Calcutta High Court · 105 Ind. Cas. 763
High Courts19 Jul 1927
Nadiar Chand Guin Vs Satish Chandra Sukal and Another
Calcutta High Court · AIR 1927 Cal 964
Contract Act, 1872 — Section 73