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Calcutta High Court judgments, 1927

390 judgments · page 9 of 20

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High Courts14 Jul 1927

Midnapore Zemindary Co. Ltd. Vs Shib Narayan Dutta and Others

Calcutta High Court · 105 Ind. Cas. 741

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High Courts13 Jul 1927

Brojo Lal Saha Banikya Vs Budh Nath-Pyari Lal Das

Calcutta High Court · AIR 1928 Cal 148

Contract Act, 1872 — Section 239Negotiable Instruments Act, 1881 (NI) — Section 78(8)
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High Courts13 Jul 1927

Raichuddin and Others Vs Mt. Waiz Bibi and Others

Calcutta High Court · AIR 1928 Cal 49

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High Courts13 Jul 1927

Sajjad Ahamad Choudhuri and Another Vs Trailakya Nath Choudhuri and Others

Calcutta High Court · AIR 1928 Cal 479

Bengal Tenancy Act, 1885 — Section 105
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High Courts13 Jul 1927

Iswari Prashad Sharma and Another Vs Emperor

Calcutta High Court · 105 Ind. Cas. 225

Penal Code, 1860 (IPC) — Section 153A
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High Courts13 Jul 1927

Ishwari Prasad Sharma and Another Vs King-Emperor

Calcutta High Court · AIR 1927 Cal 747

Penal Code, 1860 (IPC) — Section 153A
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High Courts13 Jul 1927

Bharat Chandra Pal Vs Gouranga Chandra Pal and Another

Calcutta High Court · AIR 1927 Cal 885

Civil Procedure Code, 1908 (CPC) — Section 64
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High Courts12 Jul 1927

Tarapada Ghose Vs Bagala Sundari Basu and Another

Calcutta High Court · AIR 1928 Cal 143

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 11, 32
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High Courts12 Jul 1927

Guimoni Dasi Vs Tarini Charan Porel

Calcutta High Court · AIR 1927 Cal 887

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89, 96(3)
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High Courts11 Jul 1927

John Carapiet Galstaun Vs Diana Sarkies

Calcutta High Court · AIR 1928 Cal 177

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High Courts11 Jul 1927

G.I.P. Ry. Co. Vs Chakravarti, Sons and Co. and Others

Calcutta High Court · AIR 1928 Cal 170

Railways Act, 1890 — Section 72
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High Courts11 Jul 1927

International Continental Caoutchoue Compagnie Vs Mehta and Co.

Calcutta High Court · AIR 1927 Cal 758

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High Courts07 Jul 1927

Jaladhar Mondal and Another Vs Amrita Lal and Another

Calcutta High Court · AIR 1928 Cal 87

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High Courts07 Jul 1927

Bonomali Gope Vs Fakir Chand Pal and Others

Calcutta High Court · AIR 1928 Cal 46

Limitation Act, 1963 — Section 14Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts07 Jul 1927

Jaladhar Mondal and Another Vs Rai Amrita Lal Rai Bahadur and Jogendra Kumar Ghose

Calcutta High Court · 105 Ind. Cas. 641

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High Courts06 Jul 1927

Hatimullah and Others Vs Mahamad Abju Choudhury

Calcutta High Court · AIR 1928 Cal 312

Transfer of Property Act, 1882 — Section 111(2)
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High Courts06 Jul 1927

Srimati Dintarini Devi and Others Vs Ambica Prosad Sanyal and Others

Calcutta High Court · 105 Ind. Cas. 841

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High Courts06 Jul 1927

Keshab Lal Dutta and Others Vs Emperor

Calcutta High Court · AIR 1928 Cal 272

Police Act, 1926 — Section 30
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High Courts06 Jul 1927

Hatimullah and Others Vs Mahamad Arju Choudhury

Calcutta High Court · 113 Ind. Cas. 13

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High Courts06 Jul 1927

Gangadhar Bhattacharya and Others Vs The King-Emperor

Calcutta High Court · (1927) 07 CAL CK 0006

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