High CourtsDivision Bench(1927) 07 CAL CK 0054

John Carapiet Galstaun vs Diana Sarkies

Calcutta High Court · Decided on 11 July 1927 · Citation: AIR 1928 Cal 177

HON’BLE JUDGES
Costello, J

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Judgment

2 paragraphs · 64 words

Costello, J.—This originating summons is transferred to the list of suits for hearing. Order for mutual discovery within a fortnight. Inspection thereafter. The matter to appear on the Warning List C a month hence. The issues for determination are to be settled at the hearing.

2.

Leave given to call evidence other than that of the deponents and to reserve the question of jurisdiction.