High Courts22 Jun 1927
Khemadananda Kumar Vs Rashamya Haldar
Calcutta High Court · AIR 1928 Cal 388
Bengal Tenancy Act, 1885 — Section 49
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 11 of 20
High Courts22 Jun 1927
Khetro Mohan Mitter Vs Nalini Bala Dassi
Calcutta High Court · AIR 1927 Cal 867
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts21 Jun 1927
Radha Binode Mandal Vs Surendra Nath Ghosal and Others
Calcutta High Court · 105 Ind. Cas. 377
High Courts21 Jun 1927
Sabirer Ma and Others Vs Behari Mohan Pal and Others
Calcutta High Court · AIR 1928 Cal 23
High Courts20 Jun 1927
Corporation of Calcutta Vs Sheikh Keamuddin
Calcutta High Court · AIR 1927 Cal 802 : 103 Ind. Cas. 533
Calcutta Municipal Act, 1923 — Section 141Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jun 1927
Secretary, Cantonement Committee Vs Satish Chandra Sen
Calcutta High Court · AIR 1927 Cal 786
Land Acquisition Act, 1894 — Section 18
High Courts20 Jun 1927
Ram Sundar Saha and Others Vs kali Narain Sen Choudhury and Others
Calcutta High Court · AIR 1927 Cal 889
Contract Act, 1872 — Section 12
High Courts20 Jun 1927
Ram Sundar Saha Vs Raj Kumar Sen Chowdhury
Calcutta High Court · (1927) 06 CAL CK 0004
High Courts17 Jun 1927
Secretary of State Vs Amulya Charan Banerjee and Others
Calcutta High Court · AIR 1927 Cal 874
Calcutta Municipal Act, 1923 — Section 557(d)Land Acquisition Act, 1894 — Section 18
High Courts16 Jun 1927
Sanjua Urao Vs Matadin Agarwalla and Others
Calcutta High Court · AIR 1928 Cal 322
Bengal Tenancy Act, 1885 — Section 167
High Courts16 Jun 1927
Muhammad Yakub Miah Majumdar Vs Hamid Ali and Another
Calcutta High Court · AIR 1927 Cal 884
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jun 1927
Sm. Gnana Dayini Debi Vs Sm. Gunamoni Dasi and Others
Calcutta High Court · AIR 1927 Cal 914
Bengal Tenancy Act, 1885 — Section 61, 62Cess Act, 1880 — Section 95
High Courts16 Jun 1927
Bepin Chandra Das and Others Vs Menajaddi and Others
Calcutta High Court · AIR 1927 Cal 865
High Courts16 Jun 1927
Gobinda Chandra Mukherjee Vs Banka Behari Das
Calcutta High Court · AIR 1927 Cal 888
High Courts16 Jun 1927Dismissed
Mahomed Yakub Miah Majumdar Vs Namar Ali
Calcutta High Court · (1927) 06 CAL CK 0001
High Courts15 Jun 1927
Kumar Birendra Nath Roy Bahadur Vs Tarini Kanta Roy and Another
Calcutta High Court · AIR 1928 Cal 191
Transfer of Property Act, 1882 — Section 95
High Courts15 Jun 1927
Lal Mohan (Saha) Poddar Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 724
Income Tax Act, 1922 — Section 23(2)Income Tax Act, 1961 — Section 37Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts15 Jun 1927
Victor Justin Walter Vs Marie Josephine Walter
Calcutta High Court · AIR 1928 Cal 600
Guardians and Wards Act, 1890 — Section 17(4)
High Courts14 Jun 1927
Monmatha Nath Ghose Vs Mt. Luchmi Debi and Others
Calcutta High Court · AIR 1928 Cal 60
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jun 1927
Monoranjan Mitra Vs Fazlar Rahman and Others
Calcutta High Court · AIR 1927 Cal 925 : 103 Ind. Cas. 823
Provincial Insolvency Act, 1920 — Section 59