High Courts05 Jan 1927
Khetra Mohan Saha and Others Vs Jamini Kanta Dewan and Others
Calcutta High Court · AIR 1927 Cal 472
Stamp Act, 1899 — Section 2(22), 2(5)(b), 35
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 20 of 20
High Courts05 Jan 1927
Srimati Saroj Bala Bose Vs Jatindra Nath Bose and Others
Calcutta High Court · 103 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5
High Courts04 Jan 1927
Loke Nath Roy and Others Vs Bazlal Gani Patari and Others
Calcutta High Court · AIR 1927 Cal 313
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jan 1927
Kesoram Poddar Vs Banamali Dey and Others
Calcutta High Court · AIR 1927 Cal 941 : 103 Ind. Cas. 93
High Courts04 Jan 1927
Tamezkhan and Others Vs Rajjabali Mir and Another
Calcutta High Court · AIR 1927 Cal 330
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Jan 1927
Raja Sati Prasad Garga Bahadur Vs Broja Gopal Dalapati and Others
Calcutta High Court · AIR 1927 Cal 458
Bengal Tenancy Act, 1885 — Section 111A, 115
High Courts04 Jan 1927
Satindra Narain Sinha Vs Chunilal Jamadar and Others
Calcutta High Court · AIR 1927 Cal 818 : 103 Ind. Cas. 621
High Courts03 Jan 1927
Durga Charan Chandra Vs Ambica Charan Chandra
Calcutta High Court · AIR 1927 Cal 393 : 101 Ind. Cas. 130
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts03 Jan 1927
Jnanendra Chandra Ghose Vs Royman Sheikh
Calcutta High Court · AIR 1927 Cal 513
Bengal Tenancy Act, 1885 — Section 161, 170(3), 85
High Courts03 Jan 1927
India General Navigation and Ry. Co. Ltd. Vs Girdharilal Gobardhone Das and Others
Calcutta High Court · AIR 1927 Cal 394
Carriers Act, 1865 — Section 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Railways Act, 1890 — Section 104, 77