High Courts20 Jan 1927
Dibakar (Bene) Vs Saktidhar Kabiraj
Calcutta High Court · AIR 1927 Cal 520
Criminal Procedure Code, 1898 (CrPC) — Section 237, 535, 537(a)Penal Code, 1860 (IPC) — Section 143
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 19 of 20
High Courts20 Jan 1927
Satis Chandra Bandopadhya and Others Vs Hashem Ali Kazi and Others
Calcutta High Court · AIR 1927 Cal 488 : 103 Ind. Cas. 124
High Courts19 Jan 1927
Debendra Nath Bagchi and Others Vs Surendra Nath Sur
Calcutta High Court · AIR 1927 Cal 345
Limitation Act, 1908 — Section 26
High Courts18 Jan 1927
Srinath Roy Vs Taraprasanna Roy and Others
Calcutta High Court · AIR 1927 Cal 375
Transfer of Property Act, 1882 — Section 14
High Courts18 Jan 1927
Hari Narayan Chandra and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 27
Arms Act, 1959 — Section 19(f)Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1)(2)Criminal Procedure Code, 1898 (CrPC) — Section 360, 397
High Courts17 Jan 1927
Hashim Ibrahim Saleji and Others Vs Secretary of State and Others
Calcutta High Court · AIR 1927 Cal 352 : 101 Ind. Cas. 539
Land Acquisition Act, 1894 — Section 18
High Courts17 Jan 1927
J.C. Galstaun Vs F.E. Dinshaw and Others
Calcutta High Court · AIR 1927 Cal 581
Civil Procedure Code, 1908 (CPC) — Section 115, 46, 47
High Courts17 Jan 1927
Fool Kumari Dasi Vs Khirod Chandra Das Gupta
Calcutta High Court · AIR 1927 Cal 474
English Bankruptcy Act, 1914 — Section 105
High Courts14 Jan 1927
Sukumari Mitra Vs Kinu Mandal and Others
Calcutta High Court · AIR 1927 Cal 924
High Courts10 Jan 1927
Gour Mohan Gossain and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 801
Calcutta Police Act, 1866 — Section 3
High Courts07 Jan 1927
Bibhuti Bhusan Rai and Another Vs Chinibas Makhal
Calcutta High Court · AIR 1927 Cal 381
Bengal Tenancy Act, 1885 — Section 143
High Courts07 Jan 1927
Sourendra Nath Mitra and Another Vs Sreemati Tarubala Dasi
Calcutta High Court · AIR 1927 Cal 354 : 101 Ind. Cas. 9
High Courts07 Jan 1927
Nobin Chandra Bhattacharyya Chowdhuri Vs Debendra Sen and Others
Calcutta High Court · AIR 1927 Cal 522
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 67, 68
High Courts07 Jan 1927
Nabin Chandra Bhattacharjya Chowdhuri Vs Debendra Sen and Others
Calcutta High Court · 101 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts06 Jan 1927
Fazlur Rahman Vs Sardar Ali and Others
Calcutta High Court · AIR 1928 Cal 338
Civil Procedure Code, 1908 (CPC) — Section 66Specific Relief Act, 1877 — Section 9
High Courts06 Jan 1927
Munshi Fuzlur Rahaman, Mukhtear Vs Sadar Ali and Others
Calcutta High Court · 107 Ind. Cas. 67
High Courts05 Jan 1927
(Srimati) Saroj Bala and Others Vs Jatindra Nath Bose and Others
Calcutta High Court · AIR 1927 Cal 619 : 103 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 110
High Courts05 Jan 1927
Raja Sati Prasad Garga Bahadur and Others Vs Mahesh Bhunia
Calcutta High Court · AIR 1927 Cal 561 : 103 Ind. Cas. 542
High Courts05 Jan 1927
Jogendra Nath Maiti and Others Vs Ram Gopal Das and Others
Calcutta High Court · AIR 1927 Cal 616 : 103 Ind. Cas. 639