High Courts09 Feb 1927
Rash Behari Mandal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 52
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 18 of 20
High Courts09 Feb 1927
Jogesh Chandra Ray Vs Sharfuddin Ahamad and Others
Calcutta High Court · AIR 1927 Cal 857
Bengal Tenancy Act, 1885 — Section 74Contract Act, 1872 — Section 23
High Courts02 Feb 1927
Surajmull Askaran Vs Chandmull Moolchand and Others
Calcutta High Court · AIR 1927 Cal 601 : 103 Ind. Cas. 634
High Courts02 Feb 1927
Umamoyee Dasya and Another Vs Jatan Bewa and Others
Calcutta High Court · AIR 1927 Cal 781
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 90, 47
High Courts01 Feb 1927
Jnanendra Mohan Bhaduri and Another Vs Sm. Annapurna Debi and Another
Calcutta High Court · AIR 1927 Cal 562
Arbitration Act, 1940 — Section 15
High Courts31 Jan 1927
Sarat Chandra Khan Vs Upendra Nath Bose
Calcutta High Court · AIR 1927 Cal 623 : 103 Ind. Cas. 235
Limitation Act, 1908 — Section 12
High Courts31 Jan 1927
Haji Ayub Mandal Vs Emperor
Calcutta High Court · AIR 1927 Cal 680 : 103 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 395
High Courts28 Jan 1927
Azimuddy and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 398 : 101 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 161Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 120B, 395, 396
High Courts27 Jan 1927
Harbhanjan Sao (Sha) Alias Bechan Sha Vs Emperor
Calcutta High Court · 102 Ind. Cas. 547
High Courts27 Jan 1927
Tuka Mia Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 936a : 101 Ind. Cas. 606
Penal Code, 1860 (IPC) — Section 304
High Courts27 Jan 1927
Harbhajjan Sao Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 527
Bengal Excise Act, 1909 — Section 46Evidence Act, 1872 — Section 25Opium Act, 1878 — Section 16
High Courts26 Jan 1927
Nabu Sahu and Others Vs Kamdev Maity and Others
Calcutta High Court · AIR 1928 Cal 179
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jan 1927
Satish Chandra De Sarkar Vs Rakhal Chandra Saha and Others
Calcutta High Court · AIR 1928 Cal 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Jan 1927
Fatiar Bap and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 575 : 103 Ind. Cas. 799
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147
High Courts21 Jan 1927
Imperial Tobacco Co. Vs Albert Bonnan
Calcutta High Court · AIR 1928 Cal 1
Civil Procedure Code, 1908 (CPC) — Section 95Limitation Act, 1963 — Article 36Sea Customs Act, 1878 — Section 18, 19A
High Courts21 Jan 1927
Ramgopal Ghose Vs Dhirendra Nath Sen and Others
Calcutta High Court · AIR 1927 Cal 376 : 101 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 53(b)
High Courts21 Jan 1927
Krishen Doyal Jalan Vs Corporation of Calcutta
Calcutta High Court · AIR 1927 Cal 509
Calcutta Municipal Act, 1923 — Section 631(1)Criminal Procedure Code, 1898 (CrPC) — Section 133, 340, 342, 363
High Courts21 Jan 1927
Basiruddin and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 931a : 101 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 117, 147, 149, 325, 71
High Courts21 Jan 1927
Krishan Doyal Jalan Vs The Corporation of Calcutta
Calcutta High Court · 101 Ind. Cas. 183
Calcutta Municipal Act, 1923 — Section 363, 488Criminal Procedure Code, 1898 (CrPC) — Section 1, 342, 4(o), 5(2)
High Courts20 Jan 1927
Dibakar Das (Bene) Vs Saktidhar Kabiraj
Calcutta High Court · 101 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 423(6)(2), 535, 537(a)Penal Code, 1860 (IPC) — Section 143