COURT ARCHIVE
Calcutta High Court judgments, 1864
5 judgments · page 1 of 1
High Courts10 Dec 1864
Ramnarayan Banerjee and Others Vs Jayakrishna Mookerjee
Calcutta High Court · (1864) 12 CAL CK 0002
High Courts11 Apr 1864
Lala Joti Lal Vs Mussamat Durani Kower Mussamat Lal Kower Vs Baboo Jaikaran Lal
Calcutta High Court · (1864) 04 CAL CK 0001
High Courts08 Apr 1864
Bhawani Charan Mitter Vs D.H. Kearnes
Calcutta High Court · (1864) 04 CAL CK 0002
High Courts07 Apr 1864
Gaurhari Gui Vs Peari Dasi Gobindmani Dasi Vs Shamlal Bysak Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others Machooram Sen Vs Gaurhari Gui
Calcutta High Court · (1864) 04 CAL CK 0003