High Courts22 Dec 1902Dismissed
Rai Nunda Lal Bose Vs Nistarini Dassee and Others
Calcutta High Court · (1902) 12 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 1 of 14
High Courts22 Dec 1902
Fakir Chand Dey Vs Tincowri Dey and Others
Calcutta High Court · (1902) 12 CAL CK 0017
High Courts22 Dec 1902Dismissed
Nistarini Dassi Vs Nundo Lal Bose
Calcutta High Court · (1902) 12 CAL CK 0012
High Courts22 Dec 1902
Bibhuty Mohut Roy Vs Dasimonidassi
Calcutta High Court · 3 Ind. Cas. 393
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts22 Dec 1902
Gobinda Chandra Khatick Vs J. Elices
Calcutta High Court · (1902) 12 CAL CK 0007
High Courts19 Dec 1902Dismissed
Mohendra Nath Mookerjee Vs Kali Proshad Johuri
Calcutta High Court · (1902) 12 CAL CK 0019
High Courts19 Dec 1902Dismissed
Mohendra Nath Mukhopadhya Vs Samu Bibi and others
Calcutta High Court · (1902) 12 CAL CK 0003
High Courts18 Dec 1902
Sabid Mondul and Others Vs Lakshmi Mondul
Calcutta High Court · (1902) 12 CAL CK 0005
High Courts15 Dec 1902
A.M. Dunne Vs Kumar Chandra Kisore
Calcutta High Court · (1902) 12 CAL CK 0009
High Courts13 Dec 1902Dismissed
Ram Anugra Narin Singh Vs Chowdhry Hanuman Sahai
Calcutta High Court · (1902) 12 CAL CK 0021
High Courts13 Dec 1902Dismissed
Ram Narain Joshi Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1902) 12 CAL CK 0010
High Courts12 Dec 1902
Bishun Das Ghosh and Another Vs The King-Emperor
Calcutta High Court · (1902) 12 CAL CK 0016
High Courts11 Dec 1902Dismissed
Ashrafuddin Ahmed Vs Bepin Behari Mullick
Calcutta High Court · (1902) 12 CAL CK 0004
High Courts11 Dec 1902
Banku Behari Shaha Vs Krishto Gobindo Joardar
Calcutta High Court · (1902) 12 CAL CK 0001
High Courts10 Dec 1902
Taramoni Chaudhurani Vs Gyanendra Mohan Chaudhuri and others
Calcutta High Court · (1902) 12 CAL CK 0028