High Courts08 Dec 1902
Raj Narain Mitter Vs Panna Chand Singh
Calcutta High Court · (1902) 12 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 2 of 14
High Courts05 Dec 1902Allowed
Abdul Rahaman Vs Matiyar Rahaman
Calcutta High Court · (1902) 12 CAL CK 0011
High Courts04 Dec 1902Dismissed
Rasamoy Purkait and others Vs Srinath Moyra
Calcutta High Court · (1902) 12 CAL CK 0026
High Courts04 Dec 1902
East Indian Railway Co. Vs Toonya Ram
Calcutta High Court · (1902) 12 CAL CK 0024
High Courts04 Dec 1902
Toonya Ram Vs East Indian Railway Company
Calcutta High Court · (1902) 12 CAL CK 0014
High Courts02 Dec 1902
Iswar Chunder Santra Vs Satish Chunder Giri
Calcutta High Court · (1902) 12 CAL CK 0022
High Courts02 Dec 1902
Dinamoyee Debi Vs Bon Behari Kapur
Calcutta High Court · (1902) 12 CAL CK 0020
High Courts01 Dec 1902
Surjya Kanta Acharjee Vs Hem Chunder Chowdhey
Calcutta High Court · (1902) 12 CAL CK 0002
High Courts26 Nov 1902
Sarat Chandra Shah Chowdhry Vs The Emperor
Calcutta High Court · (1902) 11 CAL CK 0002
High Courts24 Nov 1902
Ajodhya Nath Koila Vs Raj Krishto Bhar
Calcutta High Court · (1902) 11 CAL CK 0004
High Courts19 Nov 1902
Bhagabati Charan Roy Vs Luton Mondal and another
Calcutta High Court · (1902) 11 CAL CK 0009
High Courts19 Nov 1902Dismissed
Raj Kumar Paul Chaudhuri and Others Vs Basanta Kumar Guha and Others
Calcutta High Court · (1902) 11 CAL CK 0006
High Courts18 Nov 1902
Guru Charan Shaha Vs Girija Sundari Dassi
Calcutta High Court · (1902) 11 CAL CK 0008
High Courts14 Nov 1902
Parbati Kumari Debi Vs Jagadis Chunder Dhabal
Calcutta High Court · (1902) ILR (Cal) 433
High Courts05 Nov 1902
Jadu Nath Mahta and Others Vs Jagadish Chandra Deb
Calcutta High Court · (1902) 11 CAL CK 0007
High Courts03 Nov 1902
Jhabu Singh and Others Vs G.B. Rutherford
Calcutta High Court · (1902) 11 CAL CK 0003
High Courts27 Oct 1902Allowed
In Re: Tarendra Nath Chatterjee, Mukhtear
Calcutta High Court · (1902) 10 CAL CK 0001
High Courts01 Sept 1902
Sher Bahadur Sahu Vs M.H. Mackenzie and Others
Calcutta High Court · (1902) 09 CAL CK 0001