High Courts30 Jan 1902Allowed
Serajul Huq Khan Vs Abdul Rahaman
Calcutta High Court · (1902) ILR (Cal) 257
Civil Procedure Code, 1908 (CPC) — Section 28, 45
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 14 of 14
High Courts28 Jan 1902
Emperor Vs Bheleka Aham
Calcutta High Court · (1902) ILR (Cal) 493
Penal Code, 1860 (IPC) — Section 471, 84, 85
High Courts24 Jan 1902Allowed
Kailas Chandra Das and another Vs The Crown
Calcutta High Court · (1902) 01 CAL CK 0003
High Courts23 Jan 1902
Gobind Sahai and another Vs Messrs. Sims and Carruthers
Calcutta High Court · (1902) 01 CAL CK 0002
High Courts22 Jan 1902
Abdul Ghani Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 412
Criminal Procedure Code, 1898 (CrPC) — Section 215, 403Post Office Act, 1898 — Section 52
High Courts21 Jan 1902
Sarat Chunder Roy Vs Bepin Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 389
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Jan 1902
Surat Lall Chowdhry Vs Emperor
Calcutta High Court · (1902) 01 CAL CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Penal Code, 1860 (IPC) — Section 395
High Courts16 Jan 1902Dismissed
Satya Kripal Bandopadhya and another, Executors to the Estate of Satya Doyal Bandopadhya Vs Gopi Kishore Mandul and others
Calcutta High Court · (1902) 01 CAL CK 0015
High Courts16 Jan 1902
Baida Nath Majumdar Vs Nibaran Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 242
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1902
Mangan Das Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 379
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 147, 149, 149, 149, 304
High Courts15 Jan 1902
Bhugwan Chunder Kritiratna Vs Chundra Mala Gupta
Calcutta High Court · (1902) ILR (Cal) 773
High Courts14 Jan 1902Dismissed
Ishari Pershad and Others Vs Ram Narain Saha and others
Calcutta High Court · (1902) 01 CAL CK 0024
High Courts14 Jan 1902
Lalla Kanhoo Lal and another Vs Musamat Manki Bibi and others
Calcutta High Court · (1902) 01 CAL CK 0005
High Courts10 Jan 1902
Nund Kishore Lal Vs Kanee Ram Tewary
Calcutta High Court · (1902) ILR (Cal) 355
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59, 6(a)
High Courts09 Jan 1902
Inder Narain Singh and Another Vs E.E. Adlam
Calcutta High Court · (1902) 01 CAL CK 0022
High Courts09 Jan 1902
In Re: Horace Lyall
Calcutta High Court · (1902) ILR (Cal) 286
Criminal Procedure Code, 1898 (CrPC) — Section 456, 491, 541Judicature Act, 1873 — Section 19
High Courts08 Jan 1902
Ram Pertab Jhowar Vs Madho Rai and Others
Calcutta High Court · (1902) 01 CAL CK 0019