High Courts07 Feb 1902
Gobind Koeri Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 225
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 13 of 14
High Courts07 Feb 1902
Mohendro Nath Das Gupta Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 387
Penal Code, 1860 (IPC) — Section 411, 489
High Courts06 Feb 1902
Emperor Vs Mathura Prasad
Calcutta High Court · (1902) 02 CAL CK 0015
Bengal Municipal Act, 1884 — Section 273(1)
High Courts06 Feb 1902
Bhai Lal Chowdhry Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 183
High Courts06 Feb 1902
Jadu Mani Boistabee Vs Ram Kumar Chakravarti
Calcutta High Court · (1902) ILR (Cal) 239
High Courts05 Feb 1902
Hossein Sardar Vs Kalu Sardar
Calcutta High Court · (1902) ILR (Cal) 481
Criminal Procedure Code, 1898 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 143, 379
High Courts05 Feb 1902
Chemon Garo Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 415
Criminal Procedure Code, 1898 (CrPC) — Section 142, 199Penal Code, 1860 (IPC) — Section 427
High Courts05 Feb 1902
Alimuddin Howladar Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 392
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 191
High Courts05 Feb 1902
Kinoo Sheikh Vs Darastullah Mollah
Calcutta High Court · (1902) ILR (Cal) 393
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts05 Feb 1902
Bishu Shaik Vs Saber Mollah
Calcutta High Court · (1902) ILR (Cal) 409
Penal Code, 1860 (IPC) — Section 143, 379
High Courts04 Feb 1902Dismissed
Chuni Lal Dutta Vs Hira Lal Dutta
Calcutta High Court · (1902) 02 CAL CK 0029
High Courts04 Feb 1902
Keshwar Lal Shaha Vs Girish Chunder Dutt
Calcutta High Court · (1902) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 114, 34
High Courts03 Feb 1902
Lokenath Shah Chowdhry Vs Nedu Biswas
Calcutta High Court · (1902) ILR (Cal) 382
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts03 Feb 1902
Ishan Chandra Das Sarkar Vs G.L. Garth and Girish Chandra Roy
Calcutta High Court · (1902) 02 CAL CK 0007
High Courts02 Feb 1902
Ishan Chunder Dass Vs Garth and Another
Calcutta High Court · (1902) 02 CAL CK 0030
High Courts31 Jan 1902Dismissed
Hem Chandra Chowdhry Vs Sarat Kamini Dasya and others
Calcutta High Court · (1902) 01 CAL CK 0023
High Courts31 Jan 1902Dismissed
Mani Chander Chakerbutty Vs Baikanta Nath Biswas
Calcutta High Court · (1902) ILR (Cal) 363
High Courts31 Jan 1902
Emperor Vs Nuri Sheikh
Calcutta High Court · (1902) ILR (Cal) 483
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts31 Jan 1902Dismissed
Peary Mohan Mukhopadhya Vs Sreeram Chandra Bose and Others
Calcutta High Court · (1902) 01 CAL CK 0009
High Courts31 Jan 1902
Girish Chunder Ghose Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 457
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 402